High Courts20 Apr 2011Dismissed
Anil Kumar and others Vs Chitranjan Dev
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0369
East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A(5)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 100 of 196
High Courts20 Apr 2011
Devinder Singh Vs Jagdish Singh
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 564
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts20 Apr 2011Dismissed
National Insurance Company Ltd., Chandigarh Vs Pranay Seth and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 713
High Courts20 Apr 2011
Chhaju Ram Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 368
Constitution of India, 1950 — Article 226, 227Haryana Municipal Act, 1973 — Section 180, 180(4), 205, 240, 253
High Courts20 Apr 2011
Kartara Vs Smt. Phul Patti and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 357
Civil Procedure Code, 1908 (CPC) — Section 35AHaryana Ceiling on Land Holdings Act, 1972 — Section 15(7), 18(6), 21(2), 26Specific Relief Act, 1963 — Section 41(1)
High Courts20 Apr 2011Allowed
Baljeet Kaur Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 58
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts20 Apr 2011Dismissed
Municipality Baretta Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2011) 129 FLR 993 : (2011) 4 LLJ 202 : (2011) LLR 818
Industrial Disputes Act, 1947 — Section 25(F), 33C(2), 9A
High Courts20 Apr 2011Dismissed
Balbir Sain Vs Smt. Chandrawali and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0283
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Northern India Canal and Drainage Act, 1873 — Section 30FF
High Courts20 Apr 2011Dismissed
Jagdish Chander Dhawan Vs Sh. Rakesh Dhawan and another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 143
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Article 1, 17, 7
High Courts20 Apr 2011Dismissed
S. Narinder Singh and Another Vs Manohar Singh and Others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 396
East Punjab Urban Rent Restriction Act, 1949 — Section 11, 13, 13A, 2Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
High Courts20 Apr 2011Dismissed
Satnam Singh and Another Vs Harbans Kaur
Punjab And Haryana At Chandigarh · (2011) 4 CivCC 699 : (2011) 162 PLR 573 : (2011) 5 RCR(Civil) 686
Civil Procedure Code, 1908 (CPC) — Section 148, 151Constitution of India, 1950 — Article 227
High Courts20 Apr 2011
Harbans Singh and others Vs German Singh (dead) through his LRs and others
Punjab And Haryana At Chandigarh · (2011) 5 RCR(Civil) 799
High Courts20 Apr 2011
Bharpur Singh Vs Financial Commissioner and Secretary, Government of Punjab, Department of Rural Development and Panchayat and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0179
High Courts20 Apr 2011Allowed
General Manager, Punjab Roadways, Amritsar and another Vs Surjit Singh and another
Punjab And Haryana At Chandigarh · (2011) 163 PLR 251
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 18(2), 18(3), 19(2), 33C
High Courts20 Apr 2011Allowed
Munish Sharda and another Vs Bhai Manbir Singh and others
Punjab And Haryana At Chandigarh · (2011) 163 PLR 99
Advocates Act, 1961 — Section 34Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4(5), 119Delhi High Court Rules and Orders — Rule 1
High Courts20 Apr 2011Dismissed
Commissioner of Income Tax Vs Haryana State Electronics Development Corporation Ltd.
Punjab And Haryana At Chandigarh · (2012) 250 CTR 316 : (2011) 339 ITR 615
Income Tax Act, 1961 — Section 148, 2(29BA), 260A, 32A, 32A(2)(b)(iii)
High Courts20 Apr 2011Dismissed
Oriental Insurance Company Ltd. Vs Rajinder Kaur and Others
Punjab And Haryana At Chandigarh · (2012) 1 ILR (P&H) 715
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts20 Apr 2011
Subhash Chand Hira and Others Vs Punjab and Haryana High Court
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 707
Constitution of India, 1950 — Article 309
High Courts20 Apr 2011Dismissed
State of Punjab and Another Vs Abhishek Industries Ltd.
Punjab And Haryana At Chandigarh · (2011) 46 VST 431
Central Sales Tax Act, 1956 — Section 8A(b)(ii)Punjab Value Added Tax Act, 2005 — Section 68
High Courts20 Apr 2011Dismissed
State of Punjab and Another Vs Anapurna Impex Pvt. Ltd.
Punjab And Haryana At Chandigarh · (2011) 46 VST 549
Punjab General Sales Tax Act, 1948 — Section 11, 11(10), 11(3), 11(5)Punjab Value Added Tax Act, 2005 — Section 68(2)