High Courts26 Apr 2011Allowed
Gurmeet Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 125Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 96 of 196
High Courts25 Apr 2011Allowed
State of Haryana and Others Vs Asi Aish Mohammad
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 747
High Courts25 Apr 2011Dismissed
Subhash Chander Grover and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 700
High Courts25 Apr 2011
Harjinder Singh Vs Financial Commissioner (Co-Operative), Punjab and others
Punjab And Haryana At Chandigarh · (2011) 3 RCR(Civil) 316
Punjab Land Revenue Rules, 1909 — Rule 15
High Courts25 Apr 2011
Century NF Castings Vs Union of India
Punjab And Haryana At Chandigarh · (2011) 269 ELT 221
High Courts25 Apr 2011Allowed
Gram Panchayat Village Paluwas Vs Maharanapartapcharitable Trust Bhiwani and Others
Punjab And Haryana At Chandigarh · (2011) 1 ILR (P&H) 989
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 115 , 151Constitution of India, 1950 — Article 227Punjab Village Common Lands (Regulation) Haryana (Amendment) Act, 2007 — Section 15, 15(2), 4, 5, 5A
High Courts25 Apr 2011Allowed
Gajraj Singh and Others Vs Megh Raj
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0294
Constitution of India, 1950 — Article 227
High Courts25 Apr 2011
Manjit Kaur @ Chhinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0293
Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Apr 2011
Jaswinder Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0292
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts25 Apr 2011Allowed
State of Punjab Vs Darshan Kumar and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0291
East Punjab Urban Rent Restriction Act, 1949 — Section 13
High Courts25 Apr 2011Allowed
Lekha Hada Vs Krishan Kumar and Another
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0290
High Courts25 Apr 2011Dismissed
Kulwinder Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0289
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 427
High Courts25 Apr 2011Dismissed
Avan Meters Private Ltd. Vs Dakshin Haryana Bijli Vitan Nigam Limited and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0286
Constitution of India, 1950 — Article 226
High Courts25 Apr 2011
Shree Bhagwati Apparels India Limited and Others Vs Bibby Financial Services India Private Limited
Punjab And Haryana At Chandigarh · (2013) 179 CompCas 203 : (2012) 2 RCR(Criminal) 145
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts25 Apr 2011
Faisal Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0277
High Courts25 Apr 2011Dismissed
Piara Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0254
Penal Code, 1860 (IPC) — Section 120(B), 419, 420
High Courts25 Apr 2011Dismissed
Krishan Pawar Vs Shri Bhagwan and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0253
High Courts25 Apr 2011Dismissed
Employees State Insurance Corporation Vs Hindustan Machine Tools Ltd., Pinjore
Punjab And Haryana At Chandigarh · (2012) 134 FLR 538 : (2011) 2 ILR (P&H) 361 : (2012) 167 PLR 204 : (2013) 2 SLJ 91
Employees State Insurance Act, 1948 — Section 2, 2(9), 38, 39, 40
High Courts25 Apr 2011Allowed
Savin Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0200
Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 307, 34, 353, 420
High Courts25 Apr 2011
Hira Lal Vs Babu Ram and Others
Punjab And Haryana At Chandigarh · (2011) 04 P&H CK 0164
Constitution of India, 1950 — Article 227