High Courts18 Nov 2011Dismissed
Satish Mahla Vs Smt. Neelam
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 125Protection of Women From Domestic Violence Act, 2005 — Section 12
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 17 of 196
High Courts18 Nov 2011Dismissed
Hira Khan @ Gajala Vs Divisional Commissioner, Patiala and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0100
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 148, 149, 323, 452Punjab Land Revenue Act, 1887 — Section 3(11)
High Courts18 Nov 2011Allowed
Rajinder Kumar Bansal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0099
High Courts18 Nov 2011Dismissed
Sanjeev Kumar @ Sanju and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0098
High Courts18 Nov 2011Dismissed
Swaran Singh Chahal Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0097
High Courts18 Nov 2011Allowed
Shanti Devi and Another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0096
Evidence Act, 1872 — Section 113(A)
High Courts18 Nov 2011Dismissed
Narsing Dass Achint Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0094
Constitution of India, 1950 — Article 226Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 7
High Courts18 Nov 2011Dismissed
Makhan Singh Vs Gurmit Kaur and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0093
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 106, 151
High Courts18 Nov 2011Dismissed
Bhajan Vs Har Chandi
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0092
Punjab Land Revenue Act, 1887 — Section 44
High Courts18 Nov 2011Dismissed
Surinder Singh and another Vs The Prescribed Authority (S.D.O. Civil) Mahendergarh and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 542
Haryana Ceiling on Land Holdings Act, 1972 — Section 18(6), 26, 26(1)Punjab Municipal Act, 1911 — Section 86
High Courts18 Nov 2011
Tilak Raj @ Abdul Gafur and another Vs Commissioner, Ambala Division, Ambala and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0090
Constitution of India, 1950 — Article 226Punjab Village Common Lands (Regulation) Act, 1961 — Section 7(2)
High Courts18 Nov 2011Dismissed
Municipal Committee, Bathinda Vs The Punjab State Co-operative Milk Producers Federation Ltd. and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0089
Punjab Municipal Act, 1911 — Section 49, 5(1), 5(2), 5(3)
High Courts18 Nov 2011Dismissed
Manak Lal alias Manik Chand Vs State Bank of India and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0088
High Courts18 Nov 2011Allowed
Smt. Koshalya Vs Smt. Shakuntla and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0044
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227
High Courts18 Nov 2011Allowed
Smt. Vidhyawati and Another Vs Manoj and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0043
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 41 Rule 5Constitution of India, 1950 — Article 227
High Courts18 Nov 2011Dismissed
Gurdit Singh and Gurdita Singh Vs Nirmal Rani @ Nirmala Rani and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0042
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts18 Nov 2011Allowed
Avtar Singh Vs Amarjit Kaur and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0041
Constitution of India, 1950 — Article 227
High Courts18 Nov 2011
Sarabjit Kaur Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Nov 2011
Parvez and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts18 Nov 2011Allowed
Champion Photostat Industrial Corporation Vs Union of India
Punjab And Haryana At Chandigarh · (2012) 190 ECR 220 : (2012) 276 ELT 33
Customs Act, 1962 — Section 146, 46, 57Customs House Agents Licensing Regulations, 2004 — Regulation 2