High Courts18 Nov 2011Allowed

Vijay Kumar Sharma and Another Vs Chhida Mal

Punjab And Haryana At Chandigarh · (2012) 168 PLR 610 : (2012) 4 RCR(Civil) 132 : (2012) 4 RCR(Criminal) 132 : (2012) 3 RCR(Criminal) 567

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 141(2), 142Penal Code, 1860 (IPC) — Section 420
High Courts18 Nov 2011Dismissed

Virender Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0238

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 120B, 212, 216, 307, 392
High Courts18 Nov 2011Dismissed

Balwinder Vs Kuldeep Kaur

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0106

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Nov 2011Dismissed

Satbir Singh alias Nanha Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0105

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 25, 27Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12(3)
High Courts18 Nov 2011Dismissed

Roshan Singh Vs Gurpreet Kaur

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0103

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24