High Courts18 Nov 2011Dismissed
Mahinder Pal and others Vs State of Punjab and others.
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0022
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 18 of 196
High Courts18 Nov 2011Dismissed
E/ASI Pritam Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0021
High Courts18 Nov 2011Dismissed
Rajdev Singh and another Vs Joint Development Commissioner, Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0020
Companies Act, 1956 — Section 3Constitution of India, 1950 — Article 226, 227East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 23A
High Courts18 Nov 2011
Sat Pal Chauhan Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0019
High Courts18 Nov 2011
In Re: A.R.D. Realty Private Limited; In Re: Polo Hotels Limited
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0006
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts17 Nov 2011
The Administrator, Haryana Urban Development Authority and Another Vs Anguri Devi and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 224
Haryana Urban Development Authority Act, 1977 — Section 17(2), 17(3), 17(4), 42(iii)
High Courts17 Nov 2011
Beant Singh and others Vs Dilbagh Singh and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 115
Punjab Panchayati Raj Act, 1994 — Section 104, 105, 13, 13A, 167Representation of the People Act, 1951 — Section 81(1)
High Courts17 Nov 2011Dismissed
Pavittar Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0231
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts17 Nov 2011
Darshan Dass Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0230
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Nov 2011
Ali Hassan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0229
High Courts17 Nov 2011Allowed
Pehlad Rai and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0228
Penal Code, 1860 (IPC) — Section 323, 325, 406, 498A, 506
High Courts17 Nov 2011
Joginder Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0227
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts17 Nov 2011
Ranjit Singh and Another Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2012) 3 Crimes 583 : (2012) 1 RCR(Criminal) 18
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438(2)Penal Code, 1860 (IPC) — Section 363, 366A
High Courts17 Nov 2011Dismissed
Govind Singh Vs Central Bank of India and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0122
Constitution of India, 1950 — Article 226, 227
High Courts17 Nov 2011
Santosh Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0121
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts17 Nov 2011Dismissed
Laxmi Narain Vs The Assistant Collector Ist Grade, Rewari and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0112
Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 7
High Courts17 Nov 2011Allowed
Sube Singh and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0111
Penal Code, 1860 (IPC) — Section 406, 418, 420
High Courts17 Nov 2011
Rajinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0110
High Courts17 Nov 2011
Rohtash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0109
Penal Code, 1860 (IPC) — Section 323, 376, 506
High Courts17 Nov 2011Dismissed
Commissioner of Income Tax-1 Vs Micro Turners
Punjab And Haryana At Chandigarh · (2012) 205 TAXMAN 18
Income Tax Act, 1961 — Section 260A, 80IC, 80IC