COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 19 of 196

High Courts17 Nov 2011

Karun Madan Vs Vinod Kumar Thapar and Others

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 530

Criminal Procedure Code, 1973 (CrPC) — Section 476, 482Evidence Act, 1872 — Section 41Penal Code, 1860 (IPC) — Section 120B, 415, 420

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High Courts17 Nov 2011Allowed

Krishan Kumar Vs Commissioner, Ambala Division and Others

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 615 : (2013) 2 RCR(Civil) 652 : (2013) 1 RCR(Rent) 507

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High Courts17 Nov 2011Dismissed

CIT Vs Micro Turners

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0058

Income Tax Act, 1961 — Section 260A, 80IC

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High Courts17 Nov 2011Allowed

Kuldip Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2013) 1 RCR(Criminal) 510

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21

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High Courts16 Nov 2011

Kanchan Sindhu Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 167 PLR 123

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High Courts16 Nov 2011Dismissed

Vijay Mehan Vs Punjab State Small Industries and Export Corporation Ltd.

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0141

Constitution of India, 1950 — Article 227

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High Courts16 Nov 2011Allowed

Vipan Kumar Verma and another Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0140

Stamp Act, 1899 — Article 40

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High Courts16 Nov 2011

Microll India Vs Jai Durga Trading Company

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0131

Constitution of India, 1950 — Article 227

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High Courts16 Nov 2011Dismissed

Jaswinder Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0120

Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 307, 323, 324, 34

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High Courts16 Nov 2011Allowed

Jastinder Singh @ Fakir Mohammad and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0119

Penal Code, 1860 (IPC) — Section 109, 363, 366

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High Courts16 Nov 2011Allowed

Mohar Singh Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0118

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High Courts16 Nov 2011Allowed

Virender Singh Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0117

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts16 Nov 2011Dismissed

Amir Singh Vs Maharshi Dayanand University, Rohtak and another

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0116

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High Courts16 Nov 2011

Tejinder Singh Vs Union of India and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0115

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High Courts16 Nov 2011

Gurmukh Singh Vs The State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0114

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High Courts16 Nov 2011Dismissed

Teja Ram Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0108

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 52A, 52A(4)

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High Courts16 Nov 2011Allowed

Suba Ram (deceased) through his LRs and others Vs The State of Haryana and others

Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 118

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High Courts16 Nov 2011Dismissed

Rajiv Gupta Vs Dr. Rinku

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0065

Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 120B, 406, 498A

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High Courts15 Nov 2011Allowed

Simarjit Kaur and Others Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 111

Registration Act, 1908 — Section 71

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High Courts15 Nov 2011

Satish Chander Sanwalka Vs Additional Deputy Commissioner, exercising the power of the Deputy Commissioner, Ferozepur under the Punjab Municipal Act, 1911 and another

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0233

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