Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173(3), 482, 483Penal Code, 1860 (IPC) — Section 120, 120B, 168, 169, 216

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High Courts11 Nov 2011

Avtar Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0215

Constitution of India, 1950 — Article 14, 142, 16, 226, 309

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High Courts11 Nov 2011Dismissed

Neena Sehrawat Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0214

Constitution of India, 1950 — Article 226

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High Courts11 Nov 2011Allowed

Aradhana Drinks and Beverages Pvt. Ltd Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 494

Constitution of India, 1950 — Article 243(W), 246Punjab Municipal Corporation Act, 1976 — Section 122, 122(1), 123, 123(1), 124

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High Courts11 Nov 2011

Sadha Singh, through Shri Harnek Singh, as his Special Attorney Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0212

Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(1), 24(2)

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High Courts11 Nov 2011

Sarabjit Singh Vs Manjinder Kaur

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 269

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High Courts11 Nov 2011

Mohinder Kaur Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0166

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts11 Nov 2011Dismissed

Jagtu (deceased) through his LRs and others Vs Ram Chand alias Jhanda and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0165

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High Courts11 Nov 2011Allowed

Neki Ram Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0164

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High Courts11 Nov 2011

Shankar (deceased) through his LRs and others Vs Het Ram and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0123

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High Courts11 Nov 2011Allowed

Paramjit and another Vs State of Punjab

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0068

Penal Code, 1860 (IPC) — Section 353

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High Courts11 Nov 2011

Gurjit Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0067

Arms Act, 1959 — Section 25, 27Penal Code, 1860 (IPC) — Section 148, 149, 323, 342, 364

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High Courts11 Nov 2011

Tota Ram Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0066

Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts11 Nov 2011Dismissed

Amarjit Singh Vs Sat Pal Singh

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 258

East Punjab Urban Rent Restriction Act, 1949 — Section 13B

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High Courts11 Nov 2011

O.P. Jindal Global University Vs Chief Commissioner of Income Tax (Exemption), Panchkula

Punjab And Haryana At Chandigarh · (2012) 208 TAXMAN 288

Income Tax Act, 1961 — Section 10, 10(22), 10(23C), 10(23C)(vi), 2(24)University Grants Commission Act, 1956 — Section 22

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High Courts09 Nov 2011

United India Insurance Co. Ltd. Vs Krishana and Others

Punjab And Haryana At Chandigarh · (2012) ACJ 2599

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