COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 23 of 196

High Courts08 Nov 2011Allowed

Sohan Singh (deceased) through his LRs. Vs Manmohan Nath, and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0128

Land Acquisition Act, 1894 — Section 30Punjab Security of Land Tenures Act, 1953 — Section 18, 18(2), 18(3)

High Courts08 Nov 2011Dismissed

Jalour Singh Vs State of Punjab and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0127

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 133, 397, 399, 482

High Courts08 Nov 2011Dismissed

Gopal and others Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0126

Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Penal Code, 1860 (IPC) — Section 376(2), 506

High Courts08 Nov 2011Dismissed

Gian Singh Vs Rajesh Kumar

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 289

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

High Courts08 Nov 2011

State of Haryana and others Vs Banwari Lal and others

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 198

Limitation Act, 1963 — Section 5

High Courts08 Nov 2011Dismissed

Pardeep Kumar Vs Rozy

Punjab And Haryana At Chandigarh · (2012) 1 DMC 318

Hindu Marriage Act, 1955 — Section 13, 9

High Courts08 Nov 2011

Estate Officer, Greater Mohali Area Development Authority, Sas Nagar, Sector 62, Mohali Vs Harpal Singh and another

Punjab And Haryana At Chandigarh · (2012) 166 PLR 33

Constitution of India, 1950 — Article 14Punjab Regional and Town Planning and Development Act, 1995 — Section 45(2), 45(3), 45(5), 45(8)Stamp Act, 1899 — Section 40(1)

High Courts08 Nov 2011Dismissed

Dilbag and Another Vs Dharamraj and Another

Punjab And Haryana At Chandigarh · (2012) 2 TAC 193

Motor Vehicles Act, 1988 — Section 163A, 166

High Courts08 Nov 2011Allowed

Wali Mohammad and Others Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 221

Administration of Evacuee Property Act, 1950 — Section 16

High Courts08 Nov 2011Dismissed

Rawat Vs State of Haryana and Others

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 228

Punjab Security of Land Tenures Act, 1953 — Section 14A, 14A(3), 14A(i), 14A(iii), 9(1)(ii)

High Courts07 Nov 2011Dismissed

Surinder Pal Chander Vs Jasbir Kaur

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0282

Code Of Criminal Procedure, 1973 — Section 125, 482Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 2(g), 3, 3(a), 12, 12(1), 2(a)(f), 18, 19, 20, 21, 22, 26, 36Hindu Marriage Act, 1955 — Section 13

High Courts07 Nov 2011Allowed

Deepak Vs Jitender Kumar and Others

Punjab And Haryana At Chandigarh · (2012) ACJ 2338 : (2012) 2 TAC 184

High Courts07 Nov 2011

Nisha Rani Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0205

High Courts07 Nov 2011Allowed

Rakesh Kumar Gupta and others Vs The State of Punjab and another

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0194

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 406, 498A, 506

High Courts07 Nov 2011Dismissed

Poonam Kumari Vs Rajinder Kumar

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 203

East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 13B, 18(A)(4)

High Courts07 Nov 2011Allowed

Pardeep Kumar Vs State of Haryana

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0177

Prevention of Food Adulteration Act, 1954 — Section 16(1)

High Courts07 Nov 2011

Bhagwana Vs The Financial Commissioner, Revenue and Secretary, Rehabilitation Department, Haryana State, Chandigarh, and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0125

High Courts07 Nov 2011Allowed

M/s. Harbans Lal Kashmiri Chand and Others Vs Hem Raj Goyal and another

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 301

High Courts05 Nov 2011Dismissed

Sanjeev Kumar Bhatia Vs Chander Rashmi

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0064

Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9

High Courts04 Nov 2011Allowed

Gurpal Singh Vs S.S. Nehra and Others

Punjab And Haryana At Chandigarh · (2013) ACJ 378 : (2012) 2 TAC 278

Motor Vehicles Act, 1988 — Section 166