High Courts09 Nov 2011Dismissed
Karamjeet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0209
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 22 of 196
High Courts09 Nov 2011
Smt. Asini Vs Rajender Singh and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0207
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts09 Nov 2011Dismissed
Dinesh Kumar Vs Smt. Vanita
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0206
High Courts09 Nov 2011Dismissed
Vijay Kumar Vs Rajeev Kumar Murria
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 428 : (2012) 1 RCR(Civil) 266
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2AEast Punjab Urban Rent Restriction Act, 1949 — Section 13(2)
High Courts09 Nov 2011Allowed
Manmohan Singh Vs Punjab State Electricity Board and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0178
High Courts09 Nov 2011Dismissed
Vicky Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0163
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 363, 366
High Courts09 Nov 2011Dismissed
Punjab National Bank and another Vs Sh. Ender Pal Singh Sahota
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 302
Civil Procedure Code, 1908 (CPC) — Section 13A, 13B, 18A(9)East Punjab Urban Rent Restriction Act, 1949 — Section 13, 13A, 2
High Courts09 Nov 2011Dismissed
Mange Ram Vs Tek Ram and another Maya Ram Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0124
Civil Procedure Code, 1908 (CPC) — Section 9Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3), 26(1), 26(2), 8(1)
High Courts09 Nov 2011Dismissed
Piare Lal and others Vs M/s. Modern Automobiles and another
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 810 : (2012) 3 RCR(Civil) 113
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Nov 2011Dismissed
Dr. Girdhari Lal Garg Vs The Municipality, Mandi Dabwali and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 221
Haryana Municipal Act, 1973 — Section 246, 249, 253Punjab Municipal Act, 1911 — Section 236, 236(2)
High Courts09 Nov 2011Dismissed
Shivam Telenet Pvt. Ltd. Vs Dr. Suresh Kumar and Another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 265
High Courts09 Nov 2011
United India Insurance Co. Ltd. Vs Krishna and Others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 683
High Courts08 Nov 2011Dismissed
Dharam Pal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0210
Penal Code, 1860 (IPC) — Section 307
High Courts08 Nov 2011Allowed
Kulwinder Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0193
High Courts08 Nov 2011
Gurmeet Singh Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0191
High Courts08 Nov 2011
Sukhdev Singhu Vs The State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0182
Penal Code, 1860 (IPC) — Section 302
High Courts08 Nov 2011Dismissed
Dr. Rambir Singh Mann (Ex. Assistant Scientist) Vs Ch. Charan Singh Haryana Agricultural University, Hisar and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0181
High Courts08 Nov 2011Dismissed
Gurpreet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0180
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts08 Nov 2011Dismissed
Farookh Khan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0179
Penal Code, 1860 (IPC) — Section 420
High Courts08 Nov 2011Dismissed
Ram Parsad Vs Surinder Kumar
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0142
East Punjab Urban Rent Restriction Act, 1949 — Section 11(3), 2(1), 20