High Courts04 Nov 2011Dismissed
State of Haryana Vs Ram Saran Bhatia
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0211
Penal Code, 1860 (IPC) — Section 201, 427, 435
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 24 of 196
High Courts04 Nov 2011Allowed
Hoshiar Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 193
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts04 Nov 2011Dismissed
Ravinder Vs Kumari Saneh Lata Jain and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 178
High Courts04 Nov 2011Dismissed
Ashwani Kumar Syal Vs M/s Royal Paper Products and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0158
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Nov 2011Dismissed
Rajdeep Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0152
Penal Code, 1860 (IPC) — Section 406, 420
High Courts04 Nov 2011Dismissed
Naresh and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0146
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 306, 34
High Courts04 Nov 2011
Amarjit Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) — Section 311Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts04 Nov 2011Allowed
Harbhajan Singh and Another Vs Daljit Singh Sahi and Another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0129
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 52
High Courts04 Nov 2011Allowed
Harlal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0075
Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326
High Courts04 Nov 2011Dismissed
Sinder Pal @ Surinder Kumar and another Vs Sat Pal and another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 177
High Courts04 Nov 2011Dismissed
Manjit Singh Vs Yashwant Rai
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 510 : (2012) 1 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2, Order 9 Rule 13
High Courts04 Nov 2011Dismissed
New Gupta Electric Company Vs Deepi Madan
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 170
High Courts04 Nov 2011Dismissed
Darshan Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 142
Constitution of India, 1950 — Article 14
High Courts03 Nov 2011Dismissed
Payal Division Welfare Association and Shopkeeper Association, Payal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0203
Constitution of India, 1950 — Article 226Punjab Ancient and Historical Monuments and Archaeology Site and Remains Act, 1964 — Section 4(1)
High Courts03 Nov 2011Dismissed
Raj Kumar @ Raju and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 406, 498A
High Courts03 Nov 2011Dismissed
Multan Singh Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0149
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 34, 341
High Courts03 Nov 2011
Inderjit Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0148
Criminal Procedure Code, 1973 (CrPC) — Section 438(2)Penal Code, 1860 (IPC) — Section 148, 149, 307, 323, 324
High Courts03 Nov 2011
Tilak Raj and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0147
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts03 Nov 2011Dismissed
Bhupinder Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0130
Criminal Procedure Code, 1973 (CrPC) — Section 125, 173, 313, 319Penal Code, 1860 (IPC) — Section 102B, 120B, 302, 306, 34
High Courts03 Nov 2011Dismissed
Gamdoor Singh Vs Ajaib Singh
Punjab And Haryana At Chandigarh · (2013) 169 PLR 231
Specific Relief Act, 1963 — Section 20, 20(2), 20(2)(a), 20(2)(b)