High Courts03 Nov 2011Dismissed
Amarjit and another Vs Tripta and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 171
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 25 of 196
High Courts03 Nov 2011Dismissed
Manohar Lal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 296
Civil Procedure Code, 1908 (CPC) — Section 149Limitation Act, 1963 — Section 5
High Courts02 Nov 2011
Hardeep Singh Sundria, Advocate and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 551
Criminal Procedure Code, 1973 (CrPC) — Section 173Indian Medical Council Act, 1956 — Section 21, 23Penal Code, 1860 (IPC) — Section 120B, 125, 148, 149, 155
High Courts02 Nov 2011Allowed
Manoj Gautam Vs Surjit Singh and another
Punjab And Haryana At Chandigarh · (2013) ACJ 112 : (2012) 1 RCR(Civil) 720
Motor Vehicles Act, 1988 — Section 166
High Courts02 Nov 2011Dismissed
Haryana Power Generation Corporation Limited and another Vs Satluj Construction Limited
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 545
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(2), Order 21 Rule 1(3), Order 41 Rule 1(3)Constitution of India, 1950 — Article 227Land Acquisition Act, 1894 — Section 28, 34, 53
High Courts02 Nov 2011Dismissed
Ram Bai and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0226
High Courts02 Nov 2011Dismissed
Municipal Corporation and Others Vs St. John's High School and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0223
Central Excises and Salt Act, 1944 — Section 35Punjab Municipal Corporation Act, 1976 — Section 401, 90(3)
High Courts02 Nov 2011Dismissed
Ajit Singh Vs The Financial Commissioner (Revenue), Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0222
Constitution of India, 1950 — Article 226, 227
High Courts02 Nov 2011
Kurda Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts02 Nov 2011
Karamjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0204
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts02 Nov 2011
Surender Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0202
High Courts02 Nov 2011Allowed
Sham Sunder and others Vs Ravinder Nath Sharma
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 297
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1East Punjab Urban Rent Restriction Act, 1949 — Section 15, 15(1), 15(5)Punjab General Clauses Act, 1898 — Section 22
High Courts02 Nov 2011Dismissed
Asha Gupta Vs Wg. Cdr. Shashank Sharma and Another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 261
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13, 15(1)(b), 8
High Courts02 Nov 2011
The General Manager, BSNL Telecom District, Karnal Vs The Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-I, Chandigarh and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0157
High Courts02 Nov 2011Dismissed
M/s. National Insurance Co. Ltd. Vs Smt. Sheela Rani and Another
Punjab And Haryana At Chandigarh · (2013) 1 ACC 734 : (2013) ACJ 228 : (2012) 132 FLR 686 : (2012) 3 LLJ 352 : (2012) LLR 381
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 302Workmens Compensation Act, 1923 — Section 4, 4A, 4A(1), 4A(2), 4A(3)
High Courts02 Nov 2011Allowed
Chanchal Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 211
Criminal Procedure Code, 1973 (CrPC) — Section 437(6)Penal Code, 1860 (IPC) — Section 120B, 302, 420, 467, 468
High Courts02 Nov 2011
Rajesh Gupta Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0151
High Courts02 Nov 2011
Gurdeep Singh Vs Kuljinder Singh
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 389
High Courts02 Nov 2011Dismissed
Bharat Sanchar Nigam Limited Vs Bhurumal and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0113
High Courts02 Nov 2011
Bhupinderdeep Singh alias Bhinda and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0077