High Courts31 Oct 2011Dismissed
Mewa Singh Vs The Divisional Commissioner, Patiala Division, Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0051
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 27 of 196
High Courts31 Oct 2011Dismissed
Molar and others Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 271 : (2012) 1 RCR(Civil) 184
Haryana Ceiling on Land Holdings Act, 1972 — Section 8Punjab Security of Land Tenures Act, 1953 — Section 14A, 18Punjab Tenancy Act, 1887 — Section 69, 70, 71
High Courts31 Oct 2011
Vinod Kumar Vs Gurmail Singh and another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 539
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 32 Rule 1, Order 32 Rule 14, Order 6 Rule 17, 10Constitution of India, 1950 — Article 227
High Courts31 Oct 2011Dismissed
Mohan Singh Vs Surinder Pal Singh
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 259
High Courts31 Oct 2011Dismissed
Narinder Kumar Vs Smt. Raghbir Kaur
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 263
High Courts31 Oct 2011Partly Allowed
Ascons (Delhi) Pvt. Ltd. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0015
Constitution of India, 1950 — Article 14, 226Land Acquisition Act, 1894 — Section 18, 4, 5A, 6, 9
High Courts31 Oct 2011Dismissed
State of Haryana and others Vs Neeru Gupta
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 260
Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts31 Oct 2011Dismissed
Swaranjit @ Sunil Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0005
Penal Code, 1860 (IPC) — Section 420
High Courts23 Oct 2011Allowed
Satnarayan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 TAC 810
High Courts21 Oct 2011Dismissed
Gram Panchayat Village Bajghera Vs Financial Commissioner(Revenue), Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 76
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 141Constitution of India, 1950 — Article 226, 227Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 7
High Courts20 Oct 2011Allowed
Rajbir Dhiman and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Criminal) 756
Criminal Procedure Code, 1973 (CrPC) — Section 197Land Acquisition Act, 1894 — Section 4, 6Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts20 Oct 2011
Mohinder Pal Singh and another Vs State Bank of India and another
Punjab And Haryana At Chandigarh · (2012) 1 BC 304 : (2011) 164 PLR 605 : (2012) 1 RCR(Civil) 329
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(4), 13(7), 34, 35Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Rules, 2004 — Rule 2, 8, 8(6)
High Courts20 Oct 2011
Des Raj and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0060
Criminal Procedure Code, 1973 (CrPC) — Section 313, 73Penal Code, 1860 (IPC) — Section 489C
High Courts20 Oct 2011Allowed
Sheo Ram and Others Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 634
Administration of Evacuee Property Act, 1950 — Section 2(b), 2(f), 7(1), 7(1A)
High Courts19 Oct 2011
M/s. Zamidara Oil Store Rampura Phool and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 222
High Courts19 Oct 2011Dismissed
Babu Ram and Others Vs The Joint Settlement (Rehabilitation)-Cum-Settlement Commissioner, Haryana Chandigarh and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 124
High Courts19 Oct 2011
Jai Narain Jakhar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 26 : (2013) 2 SCT 358
Constitution of India, 1950 — Article 14, 226Hindu Succession Act, 1956 — Section 6
High Courts19 Oct 2011Dismissed
M/s Sundaram Finance Limited, Chennai Vs Raj Kumar and another
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 499 : (2011) 4 RCR(Criminal) 890
Criminal Procedure Code, 1973 (CrPC) — Section 482Foreign Exchange Regulation Act, 1973 — Section 13, 18, 18A, 19, 44(2)Penal Code, 1860 (IPC) — Section 323, 379, 506
High Courts19 Oct 2011
Bank of India, Zonal Office, Ludhiana Vs Presiding Officer, Central Government Industrial Tribunal-cum-Labour Court-II, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2012) 2 LLJ 713 : (2012) LLR 138
High Courts19 Oct 2011Dismissed
Roop Singh Vs Punjab State and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0043