High Courts19 Oct 2011Dismissed
Kay Kay Industrial Corporation Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2012) 50 VST 432
Haryana General Sales Tax Act, 1973 — Section 46
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 28 of 196
High Courts19 Oct 2011Allowed
Davinder Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2013) 1 Crimes 476 : (2012) 4 RCR(Civil) 248(1) : (2012) 4 RCR(Criminal) 239
Passports Act, 1967 — Section 10(2)(a), 6(2)(i)
High Courts19 Oct 2011Dismissed
Sukhdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 509
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 133
High Courts19 Oct 2011
Gurnam and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 297
Penal Code, 1860 (IPC) — Section 186, 307, 323, 324, 332
High Courts18 Oct 2011Allowed
Dr. Vikas Choudhary Vs National Institute of Technology and Others
Punjab And Haryana At Chandigarh · (2013) 1 SLJ 378
High Courts18 Oct 2011Dismissed
Swaran Singh (Deceased) Through L.RS Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0136
Punjab Security of Land Tenures Act, 1953 — Section 10A(a), 10A(b), 10B, 15, 18
High Courts18 Oct 2011Dismissed
Thein Dam Workers Union Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 643
High Courts18 Oct 2011
Monika Kashav Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0101
Punjab Civil Services Rules — Rule 8.121
High Courts18 Oct 2011
Baljinder Singh alias Sonu Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0100
Penal Code, 1860 (IPC) — Section 376
High Courts18 Oct 2011
Bhag Singh Vs State of Punjab.
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0099
Penal Code, 1860 (IPC) — Section 323, 326, 34Probation of Offenders Act, 1958 — Section 4(1)
High Courts18 Oct 2011
Harish Chhabra Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 52
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts18 Oct 2011
Lakhbir @ Giri and Manjit Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 491
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts18 Oct 2011Dismissed
Madan Puri and Others Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0034
Land Acquisition Act, 1894 — Section 4
High Courts18 Oct 2011
Somvati Vs Malwa Gramin Bank and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0033
High Courts18 Oct 2011Dismissed
National Insurance Co. Ltd. Vs Manmeen Kaur and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1096 : (2012) 2 RCR(Civil) 169
High Courts18 Oct 2011
State of Punjab Vs K. Ajesh and Company and Others
Punjab And Haryana At Chandigarh · (2012) 53 VST 419
Punjab General Sales Tax Act, 1948 — Section 20(1)(a), 21, 21(1), 22(2)
High Courts17 Oct 2011Disposed off
Jagdish Rai Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0145
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 34, Section 420, Section 467, Section 468, Section 471
High Courts17 Oct 2011Dismissed
Mohinder Singh Vs The Punjab State Co-operative Milk Producers' Federation Ltd.
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0128
High Courts17 Oct 2011Dismissed
Kaushalya Devi Vs Parkash Chand
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0127
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 107, 151
High Courts17 Oct 2011Dismissed
Satpal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Civil) 715
Constitution of India, 1950 — Article 226, 227Haryana Canal and Drainage Rules, 1976 — Rule 50Haryana Panchayati Raj Act, 1994 — Section 3, 3(11)