High Courts17 Oct 2011Dismissed
Raj Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0113
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Article 14
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 29 of 196
High Courts17 Oct 2011Dismissed
Moola Ram, Steno-typist, O/o District Development and Panchayat Officer, Bhiwani, District Bhiwani Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0111
Constitution of India, 1950 — Article 14Punjab Civil Services Rules — Rule 4.4
High Courts17 Oct 2011Dismissed
International Cars and Motors Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 50 VST 287
Constitution of India, 1950 — Article 226, 227Punjab Value Added Tax Act, 2005 — Section 51(4), 51(7), 51(7)(b)
High Courts17 Oct 2011Dismissed
State of Haryana Vs Padma Devi @ Padma Shori
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 270
High Courts17 Oct 2011Dismissed
Arun Arora Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0098
Hindu Marriage Act, 1955 — Section 13B, 3, 34, 4
High Courts17 Oct 2011
Sada Ram Som Nath Rice Millers Vs Haryana State Agricultural Marketing Board & Ors.
Punjab And Haryana At Chandigarh · (2011) 4 Law Herald 3207 : (2012) 2 RCR(Civil) 185
Punjab Agricultural Produce Markets (General) Rules, 1962 — Rule 30(5)
High Courts17 Oct 2011Dismissed
Sahib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0052
Penal Code, 1860 (IPC) — Section 304A
High Courts17 Oct 2011Allowed
Charanjit Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0042
High Courts17 Oct 2011Allowed
Gurnaib Singh Vs The Food Corporation of India and ans
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0041
High Courts17 Oct 2011Dismissed
Rahul Vs State of Haryana and others.
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0037
Punjab Police Rules, 1934 — Rule 12(21), 16(24), 16(26), 16(32)
High Courts17 Oct 2011Dismissed
M/s Himalayan Gas Agency Vs Preeti Sharma and others.
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0036
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 166
High Courts17 Oct 2011Dismissed
Vineeta Tomar Panwar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0035
High Courts14 Oct 2011Dismissed
Kashmir Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0120
Constitution of India, 1950 — Article 226, 227
High Courts14 Oct 2011
Dhaliwal Rice and General Mills Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 111
High Courts14 Oct 2011
Dev Raj Vs Financial Commissioner Revenue, Punjab and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 162
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 23
High Courts14 Oct 2011Dismissed
Baljinder Singh Vs Commissioner, Patiala Division, Patiala and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0039
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 120B, 124A, 406, 420, 505
High Courts14 Oct 2011Allowed
Munshi Ram Vs United India Insurance Company Ltd. and Another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 174 : (2012) 2 TAC 463
Motor Vehicles Act, 1988 — Section 163A
High Courts13 Oct 2011Dismissed
Vijay Sharma Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0144
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 381, Section 420
High Courts13 Oct 2011Dismissed
State of Haryana and Others Vs Surindra Kumar Mishra and Others
Punjab And Haryana At Chandigarh · (2013) 1 SCT 563
Constitution of India, 1950 — Article 14, 16(1)
High Courts13 Oct 2011Dismissed
Head Constable Darshan Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0126
Constitution of India, 1950 — Article 311(2)Punjab Police Rules, 1934 — Rule 16.24