High Courts05 Oct 2011Dismissed
Gurdeep Singh and Another Vs M/s Mukhtiar Singh Rachhpal Singh
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0093
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 31 of 196
High Courts05 Oct 2011Dismissed
M/s Universal Traders Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0091
Constitution of India, 1950 — Article 226, 227Factories Act, 1948 — Section 2Industrial Disputes Act, 1947 — Section 33C(2)
High Courts05 Oct 2011Allowed
Amrik Singh and others Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0090
High Courts05 Oct 2011Allowed
Balwinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313, 482Penal Code, 1860 (IPC) — Section 324, 326
High Courts05 Oct 2011
Gurnam Singh and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0088
Land Acquisition Act, 1894 — Section 18
High Courts05 Oct 2011Dismissed
Nidhi Garg and others Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0087
High Courts05 Oct 2011
Mahima Thakur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0086
High Courts05 Oct 2011
Ramesh alias Rang Lal alias Mangi Lal Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0085
Constitution of India, 1950 — Article 226
High Courts05 Oct 2011
Harpreet Kaur and Another Vs The Commissioner of Police, Amritsar and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0084
High Courts05 Oct 2011Allowed
Aarti Narula Vs Sanjay Kumar Narula
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0083
Civil Procedure Code, 1908 (CPC) — Section 24Hindu Marriage Act, 1955 — Section 9
High Courts05 Oct 2011
Mouji Ram Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 446, 446(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts05 Oct 2011Allowed
Dr. Shamsuddin Hassan Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 498APenal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts05 Oct 2011Dismissed
DD Industries and others Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0080
High Courts05 Oct 2011Dismissed
Commissioner of Income Tax-II, Chandigarh Vs M/s Surya Educational and Charitable Trust
Punjab And Haryana At Chandigarh · (2013) 355 ITR 280 : (2011) 203 TAXMAN 53
Finance Act, 2004 — Section 12AA(3)Income Tax Act, 1961 — Section 10(22), 10(23C), 11, 12, 12A
High Courts05 Oct 2011Dismissed
Harjeet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 498A
High Courts05 Oct 2011
Paramjit Kaur Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Oct 2011
Manoj Kumar and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Criminal) 53(2) : (2012) 2 RCR(Criminal) 53
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 496, 498A
High Courts05 Oct 2011Dismissed
Balbir Chand Taxali Vs Haryana State and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0062
Manual of Orders of the Public Works Department (Buildings and Roads Branch) Punjab Rules, 1962 — Rule 7(49)Punjab Civil Services (Punishment and Appeal) Rules, 1970 — Rule 8Punjab Civil Services Rules — Rule 6(16A)(6)
High Courts05 Oct 2011Dismissed
Abnash Singh and another Vs Om Parkash and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0059
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 227
High Courts05 Oct 2011Dismissed
Manjit Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0058
Limitation Act, 1963 — Section 5Public Gambling Act, 1867 — Section 13