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Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 33 of 196

High Courts04 Oct 2011Dismissed

Vikas Khanna Vs Pawan Kumar

Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0063

Criminal Procedure Code, 1973 (CrPC) — Section 313, 397(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts04 Oct 2011Dismissed

Saneh Lata Vs Municipal Corporation

Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0061

Constitution of India, 1950 — Article 226, 227Punjab Municipal Corporation Act, 1976 — Section 269, 269(2)
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High Courts03 Oct 2011Allowed

Kamlesh and Others Vs Satish Kumar and Others

Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 152 : (2012) 2 TAC 205

Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 140, 158(6), 165(1), 166, 166(2)Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts03 Oct 2011Dismissed

State of Haryana Vs Papinder Kumar

Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0124

Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16(1), 2, 7
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High Courts30 Sept 2011Allowed

Banwari Lal Vs Hari Ram

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 324

Civil Procedure Code, 1908 (CPC) — Section 115, 58(2)Constitution of India, 1950 — Article 227
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