High Courts13 Oct 2011
Balaji Associates Vs HSIIDC Kundli and Another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0125
Arbitration and Conciliation Act, 1996 — Section 11(6)Contract Act, 1872 — Section 28
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 30 of 196
High Courts13 Oct 2011
Dalwinder Singh Vs Union of India and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 133 : (2012) 2 RCR(Civil) 123
Passports Act, 1967 — Section 6Penal Code, 1860 (IPC) — Section 148, 149, 279, 304A, 307Probation of Offenders Act, 1958 — Section 12, 3, 4
High Courts13 Oct 2011Dismissed
Shamsher Singh Vs New India Insurance Co. Ltd. and Others
Punjab And Haryana At Chandigarh · (2013) 2 ACC 402 : (2013) ACJ 668 : (2012) 2 RCR(Civil) 117 : (2012) 2 TAC 442
Motor Vehicles Act, 1988 — Section 149(2)
High Courts13 Oct 2011
Varinder Kaur alias Barinder Kaur Vs Gurcharan Kaur and another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 116
Punjab State Election Commission Act, 1994 — Section 26
High Courts13 Oct 2011
Ved Parkash and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 121
Punjab Security of Land Tenures Act, 1953 — Section 2(8)
High Courts13 Oct 2011
Nirmala Devi and another Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 4 RCR(Criminal) 648
Criminal Procedure Code, 1973 (CrPC) — Section 307, 386, 389, 390, 391Penal Code, 1860 (IPC) — Section 323, 34, 452, 506
High Courts13 Oct 2011Dismissed
Pahalwan Chand Vs Hans Raj and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0038
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 7 Rule 11
High Courts13 Oct 2011Dismissed
Major Singh (deceased) through his LRs, and others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 372
Government Grants Act, 1895 — Section 2Transfer of Property Act, 1882 — Section 10
High Courts12 Oct 2011
Bajwa Gram Udyog Samiti (Rice Mills) and others Vs Food Corporation of India and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 180
High Courts12 Oct 2011
Jagjit Singh Gill Vs Satwant Kaur and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 155
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts12 Oct 2011
Nirmal Singh Vs Shanti Devi and others
Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 145
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts12 Oct 2011Allowed
National Insurance Company Ltd. Vs Rajender Giri and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1213 : (2012) 2 RCR(Civil) 183 : (2012) 2 TAC 418
Motor Vehicles Act, 1988 — Section 149(2)
High Courts12 Oct 2011Dismissed
CIT Vs Rajmala Educational Society
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0018
Income Tax Act, 1961 — Section 10, 10(23), 10(23C), 10(23C)(vi), 11
High Courts12 Oct 2011Dismissed
Ajay Kumar Kukreja Vs Central Administrative Tribunal, Chandigarh and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 19
High Courts05 Oct 2011Dismissed
M.R.B. Engineers and Contractors Pvt. Ltd. Vs Modern Diaries Ltd.
Punjab And Haryana At Chandigarh · (2013) 1 RCR(Civil) 794
Arbitration and Conciliation Act, 1996 — Section 11, 21
High Courts05 Oct 2011
Surinder Singh @ Pammi and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 207, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts05 Oct 2011
Parwinder Kaur and Another Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0104
High Courts05 Oct 2011Dismissed
Makhan Lal Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0096
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 48, 5A, 6
High Courts05 Oct 2011Dismissed
Ashok Kumar Vs The State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 506
High Courts05 Oct 2011
Narinder Singh Vs Harbans Lal and another
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0094