High Courts02 Nov 2011Dismissed
Union of India and Others Vs Rattan Chand
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 192
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 26 of 196
High Courts02 Nov 2011Dismissed
Commissioner of Income Tax (Central), Ludhiana Vs Madhu Gupta
Punjab And Haryana At Chandigarh · (2012) 205 TAXMAN 303
Income Tax Act, 1961 — Section 15, 16, 17, 17(2), 17(2)(iii)
High Courts02 Nov 2011Dismissed
Commissioner of Income Tax Vs Madhu Gupta
Punjab And Haryana At Chandigarh · (2012) 205 TAXMAN 303
Income Tax Act, 1961 — Section 15, 16, 17, 17(2), 17(2)(iii)
High Courts02 Nov 2011
Jiwan Modi Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 269
High Courts02 Nov 2011Dismissed
National Insurance Company Ltd. Vs Balraj and Others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 898 : (2012) 2 TAC 858
Motor Vehicles Act, 1988 — Section 6
High Courts02 Nov 2011Dismissed
Gurdev Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 1 SLJ 350
High Courts01 Nov 2011Allowed
Sucha Singh (deceased) Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 219
High Courts01 Nov 2011Allowed
Jai Kumar Vs Kuldeep Singh and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 693 : (2012) 2 TAC 906
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts01 Nov 2011Dismissed
Director, Food and Supplies, Punjab and Others Vs Parkash Singh and Others
Punjab And Haryana At Chandigarh · (2012) 132 FLR 688 : (2012) 3 LLJ 378 : (2013) 2 SCT 352
Constitution of India, 1950 — Article 14, 21, 226, 227Industrial Disputes Act, 1947 — Section 10, 2(oo), 2(s), 25B, 25F
High Courts01 Nov 2011
Surmeet Kaur and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0076
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts31 Oct 2011
Chhottu Ram Vs Trilok Chand
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0142
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts31 Oct 2011Dismissed
Roshan Lal Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0131
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 323, 325
High Courts31 Oct 2011Allowed
M/s Lakshmi Energy and Foods Limited Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0130
High Courts31 Oct 2011Dismissed
Nachhattar Singh Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0129
High Courts31 Oct 2011Dismissed
Ravinder Singh Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 264
High Courts31 Oct 2011Dismissed
Charan Singh and another Vs Amar Singh and others
Punjab And Haryana At Chandigarh · (2012) 1 CivCC 601 : (2012) 2 ILR (P&H) 31 : (2012) 1 ILR (P&H) 685 : (2012) 1 RCR(Civil) 311
Hindu Succession Act, 1956 — Section 11, 15(2)
High Courts31 Oct 2011Dismissed
Dharambir and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 190
Land Acquisition Act, 1894 — Section 24, 4
High Courts31 Oct 2011Dismissed
Harjinder Singh Vs Baljit Kaur
Punjab And Haryana At Chandigarh · (2011) 10 P&H CK 0106
Citizenship Act, 1955 — Section 2East Punjab Urban Rent Restriction Act, 1949 — Section 13B, 18A, 18A(4)
High Courts31 Oct 2011Dismissed
Sadhna Petitioner Vs Baldev Krishan and another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 173
Civil Procedure Code, 1908 (CPC) — Order 15 Rule 5
High Courts31 Oct 2011
Gurpreet Singh Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) CriLJ 757 : (2012) 3 RCR(Criminal) 504
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302Punjab Good Conduct Prisoners (Temporary Release) Act, 1962 — Section 3, 3(1)