COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2011

3,920 judgments · page 20 of 196

High Courts15 Nov 2011Dismissed

Sukhdev Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0232

Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 148, 149, 323, 324, 326Punjab Land Revenue Act, 1887 — Section 3(11)

High Courts15 Nov 2011

New India Assurance Co. Ltd. Vs Vinod Kumar and Another

Punjab And Haryana At Chandigarh · (2012) 132 FLR 435

Workmens Compensation Act, 1923 — Section 4, 4A, 4A(1), 4A(3)

High Courts15 Nov 2011Allowed

Punjab State Civil Supplies Corporation Ltd. and Another Vs Vijay Kumar

Punjab And Haryana At Chandigarh · (2013) 2 SLJ 31

High Courts15 Nov 2011

Ch. Vidya Bhushan (died) through his LRs and others Vs Haryana State and others Ranbir Singh (deceased) through his LRs Vs State of Haryana and others Ch. Ranbir Singh (deceased) through his LRs and others Vs Haryana State and another

Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 306

Land Acquisition Act, 1894 — Section 23(1A), 28, 4(1)

High Courts14 Nov 2011Allowed

Ram Chander and Another (Through LRS) Vs Chamela Ram and others

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 502

Hindu Succession Act, 1956 — Section 30, 8

High Courts14 Nov 2011Dismissed

Baldev Singh and others Vs All Saint Convent School, Ajnala and another

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 726

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27

High Courts14 Nov 2011Dismissed

St. Francis Convent School Vs Central Board of Direct Taxes and Others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0244

Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 10(23C), 10(23C)(vi), 2

High Courts14 Nov 2011

Mrs. Nirmal Yadav Vs Central Bureau of Investigation and another

Punjab And Haryana At Chandigarh · (2011) 4 RCR(Criminal) 809

Constitution of India, 1950 — Article 12(2), 124, 14, 166, 166(1)Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 173(2), 207, 207ADelhi Special Police Establishment Act, 1946 — Section 5, 6

High Courts14 Nov 2011Dismissed

State of Haryana and others Vs Maha Singh

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Civil) 293

Land Acquisition Act, 1894 — Section 18, 4

High Courts14 Nov 2011Dismissed

Commissioner of Income Tax Vs Housing Board, Haryana

Punjab And Haryana At Chandigarh · (2012) 340 ITR 67

Income Tax Act, 1961 — Section 260A

High Courts14 Nov 2011

Pyare Lal Vs Financial Commissioner, Haryana & Ors.

Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 582

Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A

High Courts14 Nov 2011

Surti alias Surat Singh Vs Joint Director, Panchayats (Commissioner), Punjab and others

Punjab And Haryana At Chandigarh · (2012) 2 RCR(Civil) 621

East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 18, 23APunjab Village Common Lands (Regulation) Act, 1961 — Section 2(g)(6)

High Courts14 Nov 2011

Arjan Rai Vs State of Haryana and others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0072

Punjab Security of Land Tenures Act, 1953 — Section 3, 31

High Courts14 Nov 2011Dismissed

The Dashmesh Cooperative Labour and Construction Society Ltd. and Another Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0071

Constitution of India, 1950 — Article 226, 227Punjab Co-operative Societies Act, 1961 — Section 55, 56

High Courts14 Nov 2011Dismissed

Siri Ram Vs Financial Commissioner, Punjab and Others

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0070

Constitution of India, 1950 — Article 226, 227Punjab Land Revenue Act, 1887 — Section 3(11)

High Courts14 Nov 2011Dismissed

Shekhar Wadhwa and others Vs Sonia Wadhwa

Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0069

Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 109, 120B, 166, 167, 201

High Courts14 Nov 2011

Nirbhai Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 916

Criminal Procedure Code, 1973 (CrPC) — Section 144Water (Prevention and Control of Pollution) Act, 1974 — Section 33A

High Courts14 Nov 2011Allowed

Sifte Hasan Vs Financial Commissioner Revenue and Secretary to Government Haryana, Rehabilitation Department and Another

Punjab And Haryana At Chandigarh · (2013) 2 RCR(Civil) 223

Administration of Evacuee Property Act, 1950 — Section 16Constitution of India, 1950 — Article 226

High Courts14 Nov 2011

Raj Singh Alias Master Vs State of Haryana

Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 294

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 342, 363, 366, 372, 376

High Courts11 Nov 2011

Nirmal Singh Vs Union of India and Others

Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 44

Advocates Act, 1961 — Section 2Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 16, 18, 30, 4