High Courts21 Nov 2011Dismissed
Municipal Committee, Abohar Vs Surinder Mohan Ahuja
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0004
Punjab Municipal Act, 1911 — Section 61, 61(1), 61(2), 86
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 15 of 196
High Courts18 Nov 2011Allowed
Sewa Ram and another Vs Rajinder Kumar and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0264
Constitution of India, 1950 — Article 227
High Courts18 Nov 2011Dismissed
ASI Hardev Singh Vs State of Punjab Karamjit Kaur Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0263
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 307, 325
High Courts18 Nov 2011Allowed
Balkar Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0261
High Courts18 Nov 2011Allowed
Malkeet Singh Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0260
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Nov 2011Allowed
Paramjit Singh @ Pamma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0259
High Courts18 Nov 2011Dismissed
Kulwant Kaur Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0258
High Courts18 Nov 2011
Abhay Partap Singh Vs Haryana Public Service Commission and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0257
Constitution of India, 1950 — Article 14Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 42
High Courts18 Nov 2011
Dharambir and another Vs Financial Commissioner, Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0256
Punjab Land Revenue Act, 1887 — Section 45Punjab Village Common Lands (Regulation) Act, 1961 — Section 13A, 2, 2(5)
High Courts18 Nov 2011Dismissed
Talwinder Singh Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0255
High Courts18 Nov 2011Allowed
Ravinder Singh Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0254
High Courts18 Nov 2011
Ved Parkash Vs Sushil Kumar and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0253
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts18 Nov 2011Dismissed
Hardev Singh Vs Paramjit Kaur and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0252
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2, Order 9 Rule 8, Order 9 Rule 9, Order 9 Rule 9(1)Evidence Act, 1872 — Section 85Limitation Act, 1908 — Section 5
High Courts18 Nov 2011
Nasib Singh Grewal Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0251
High Courts18 Nov 2011Dismissed
Charanjit Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0250
Penal Code, 1860 (IPC) — Section 120B, 328, 498A
High Courts18 Nov 2011Dismissed
Jai Parkash and others Vs Shamlat Patti Surdas of village Thua
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0249
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 27Punjab Land Revenue Act, 1887 — Section 44Punjab Tenancy Act, 1887 — Section 5(2), 77(3)
High Courts18 Nov 2011Dismissed
Harjinder Kaur and another Vs State of Punjab and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 406, 420
High Courts18 Nov 2011Dismissed
Javed and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0247
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 174(A), 302, 395, 397
High Courts18 Nov 2011Dismissed
Naurang Singh Mundra Vs The State of Punjab and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0246
Constitution of India, 1950 — Article 235, 310Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1), 56(J)
High Courts18 Nov 2011
Gurmeet Kaur and Others Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406, 498