High Courts29 Nov 2011Allowed
Ewelina Stepkowska Vs Ravinder Singh
Punjab And Haryana At Chandigarh · (2012) 166 PLR 171 : (2012) 3 RCR(Civil) 196
Special Marriage Act, 1954 — Section 27, 27(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 13 of 196
High Courts29 Nov 2011Dismissed
Mr. Pramil Khandelwal Vs Mr. Shivraj Puri and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 166
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227Court Fees Act, 1870 — Article 1, 17, 7
High Courts29 Nov 2011Dismissed
Sukma Devi, Member Panchayat and others Vs The State of Haryana and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 149
Haryana Panchayati Raj Act, 1994 — Section 10, 3, 35, 4, 7, 7
High Courts29 Nov 2011
Dr. Mangla Dogra and Others Vs Anil Kumar Malhotra and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 446 : (2012) 2 JCC 1440 : (2012) 167 PLR 267 : (2012) 1 RCR(Civil) 976 : (2012) 1 RCR(Criminal) 836
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 151Criminal Procedure Code, 1973 (CrPC) — Section 125Medical Termination of Pregnancy Act, 1971 — Section 2, 3, 3(2), 3(4), 4
High Courts29 Nov 2011Dismissed
The managing committee, Arya Higher Secondary School and others Vs The State 3 of Punjab and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 153
Punjab Privately Managed Recongnised Schools Employees (Security of Service) Act, 1979 — Section 4(2)
High Courts29 Nov 2011Dismissed
M/s Shiv Shakti Foods Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 169
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 9
High Courts29 Nov 2011Dismissed
Smt. Palvinder Kaur Vs Kulwinder Singh and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 173 : (2012) 3 RCR(Civil) 198
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts28 Nov 2011
Mam Chand and Another Vs Sunita Devi and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1332
Motor Vehicles Act, 1988 — Section 149, 170
High Courts28 Nov 2011Dismissed
Suresh Kumar (died) through L.Rs and another Vs Shiv Kumar (died) through L.Rs.
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 373
Punjab Land Revenue Act, 1887 — Section 123Registration Act, 1908 — Section 17(2)
High Courts28 Nov 2011Dismissed
Jasvir Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0200
High Courts28 Nov 2011Allowed
Ram Devi and Another Vs The Financial Commissioner, Haryana, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 129
Haryana Ceiling on Land Holdings Act, 1972 — Section 12(3), 18(4)Punjab Security of Land Tenures Act, 1953 — Section 12(3), 18, 2(3), 3, 4
High Courts28 Nov 2011Allowed
Jasjit Singh and Another Vs Prem Harjit Singh and Another
Punjab And Haryana At Chandigarh · (2013) 169 PLR 855 : (2013) 1 RCR(Civil) 514
Constitution of India, 1950 — Article 227Stamp Act, 1899 — Section 36
High Courts26 Nov 2011Allowed
Avtar Singh and others Vs The District Judge, Rupnagar and others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0139
Punjab Town Improvement Act, 1922 — Section 36, 42, 60
High Courts26 Nov 2011
Phul Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 809
Criminal Procedure Code, 1973 (CrPC) — Section 301, 309, 311Evidence Act, 1872 — Section 60, 64, 91Penal Code, 1860 (IPC) — Section 302, 304(II), 323, 325, 34
High Courts25 Nov 2011Dismissed
R.B. Yadav Vs Haryana Urban Development Authority and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 157
Constitution of India, 1950 — Article 226, 227
High Courts25 Nov 2011Dismissed
M/s Dhani Ram Rice Mills, Sunam and others Vs Firm Singla Rice Co., Sangrur
Punjab And Haryana At Chandigarh · (2012) 166 PLR 160
High Courts25 Nov 2011Allowed
Dr. Jatinder Gambhir Vs State Appellate Authority and others
Punjab And Haryana At Chandigarh · (2012) 166 PLR 163
Pre-conception and Pre-natal Diagnostic Techniques (Prohibition of Sex Selection) Act, 1994 — Section 17(1), 17(2), 17(3), 20(1), 20(2)
High Courts25 Nov 2011Dismissed
Bharat Sanchar Nigam Ltd. and Another Vs Central Administrative Tribunal, Chandigarh and Others
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 384
Administrative Tribunals Act, 1985 — Section 21Constitution of India, 1950 — Article 309
High Courts25 Nov 2011Dismissed
Chairman, Mewat Development Agency, Nuh Vs Ravinder Balwan and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 128
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 3Industrial Disputes Act, 1947 — Section 10(1)(c), 11(1), 2(oo)(bb), 25F
High Courts25 Nov 2011Dismissed
Nahar Spinning Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0001
Income Tax Act, 1961 — Section 80HHC, 80I, 80IA, 80IBIndustries (Development and Regulation) Act, 1951 — Section 32