High Courts05 Dec 2011Dismissed
Onkar Singh @ Kalu Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0063
Penal Code, 1860 (IPC) — Section 363, 366A
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 12 of 196
High Courts05 Dec 2011Allowed
Sant Lal and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0062
Penal Code, 1860 (IPC) — Section 34, 379, 387, 420, 447
High Courts05 Dec 2011
Bachan Masih Vs Election Tribunal Gurdaspur and another
Punjab And Haryana At Chandigarh · (2012) 166 PLR 187 : (2012) 3 RCR(Civil) 84
Punjab Panchayat Election Rules, 1994 — Rule 51Punjab State Election Tribunal Act — Section 74, 76
High Courts05 Dec 2011Dismissed
Punjab Wakf Board Vs Arjun Dev Chawla and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0054
Evidence Act, 1872 — Section 110Waqf Act, 1995 — Section 6(4)
High Courts05 Dec 2011Dismissed
Sartaj Pal Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 324, 326
High Courts05 Dec 2011Dismissed
Harbans Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0030
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34
High Courts05 Dec 2011Dismissed
Municipal Corporation, Gurgaon Vs Rakesh Aggarwal and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0013
Civil Procedure Code, 1908 (CPC) — Section 35BConstitution of India, 1950 — Article 227
High Courts05 Dec 2011
Rajwant Kaur Vs Balwinder Singh
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0008
Guardians and Wards Act, 1890 — Section 25
High Courts05 Dec 2011Allowed
M/s Singla Industries Vs Union of India and others
Punjab And Haryana At Chandigarh · (2011) 12 P&H CK 0007
Customs Act, 1962 — Section 27(A)
High Courts02 Dec 2011Disposed Off
Axis Bank Ltd. Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2013) 259 CTR 492
Central Excises and Salt Act, 1944 — Section 11Income Tax Act, 1961 — Section 144, 281BSecuritisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2)
High Courts02 Dec 2011Dismissed
Pankaj Motors Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 57 VST 463
Punjab Value Added Tax Act, 2005 — Section 65
High Courts01 Dec 2011
Amarjit Singh Vs Union of India and Others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 141
Arms Act, 1959 — Section 25, 27Constitution of India, 1950 — Article 19(1)(a), 21Explosives Act, 1884 — Section 3, 4, 5
High Courts01 Dec 2011Allowed
Ms. Jasmeet Kaur Alias Amandeep Kaur Vs S. Joginder Singh and Others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 521
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1
High Courts01 Dec 2011
Mantej Singh and Another Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 719
Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 452
High Courts30 Nov 2011Dismissed
Sadhu Singh (Deceased) Through His Legal Heirs Vs Jang Singh
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 517
Negotiable Instruments Act, 1881 (NI) — Section 114, 118, 87
High Courts30 Nov 2011Dismissed
Smt. Asha Rani and others Vs Shiv Ram and another
Punjab And Haryana At Chandigarh · (2013) ACJ 1472 : (2012) 167 PLR 277 : (2012) 2 RCR(Civil) 466
Motor Vehicles Act, 1988 — Section 163A, 166, 173Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 Nov 2011
Khialo Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 368 : (2012) 2 RCR(Criminal) 295(2) : (2012) 2 RCR(Criminal) 295
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts30 Nov 2011
Ramesh Kumar Gupta Vs State of Punjab & Anr.
Punjab And Haryana At Chandigarh · (2012) 1 DMC 878 : (2012) 3 Law Herald 2150 : (2012) 4 RCR(Criminal) 303
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 Nov 2011Dismissed
Surjit Kaur and Others Vs Joginder Singh (Dead) Represented by LRS. and Others
Punjab And Haryana At Chandigarh · (2013) 169 PLR 357
Specific Relief Act, 1963 — Section 34
High Courts29 Nov 2011Dismissed
Rai Saran Dass and Others Vs Punjab State Electricity Board
Punjab And Haryana At Chandigarh · (2013) 2 SLJ 392
Constitution of India, 1950 — Article 14, 16