High Courts23 Nov 2011Allowed
New India Assurance Company Limited Vs Sewa Singh and another
Punjab And Haryana At Chandigarh · (2013) ACJ 1573 : (2012) 167 PLR 295 : (2012) 2 RCR(Civil) 14
Motor Vehicles Act, 1988 — Section 147, 149, 157, 163A, 166
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2011
3,920 judgments · page 14 of 196
High Courts23 Nov 2011Dismissed
Smt. Jagdish Kaur Bagga Vs Jarnail Singh
Punjab And Haryana At Chandigarh · (2012) 167 PLR 282
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227
High Courts23 Nov 2011
Jimmy Travels Vs Lakhwinder Singh and Others
Punjab And Haryana At Chandigarh · (2013) ACJ 1420
Motor Vehicles Act, 1988 — Section 166
High Courts23 Nov 2011Dismissed
Oriental Insurance Co. Ltd. Vs Lalanwati and Others
Punjab And Haryana At Chandigarh · (2012) ACJ 2425
Motor Vehicles Act, 1988 — Section 2(21)
High Courts23 Nov 2011Allowed
Kashmiri Lal and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 1 RCR(Criminal) 845
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313, 340, 91Penal Code, 1860 (IPC) — Section 120(B), 212, 218, 467, 468Prevention of Corruption Act, 1988 — Section 12, 13(1), 13(2), 7, 8
High Courts22 Nov 2011
Mushtak and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0225
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
High Courts22 Nov 2011
Hawa Singh Vs State of Haryana & Ors.
Punjab And Haryana At Chandigarh · (2012) 1 Law Herald 850
Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3(2)
High Courts22 Nov 2011
Oriental Insurance Co. Ltd. Vs Smt. Sangeeta and others
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 265
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 149(2), 170, 173
High Courts22 Nov 2011Dismissed
M/s. Centum Learning Ltd. and Others Vs Gurpreet Singh
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 835
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 178(d), 179, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 2, 72Penal Code, 1860 (IPC) — Section 420
High Courts22 Nov 2011Disposed Off
Ranbir Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2013) 2 SCT 716
High Courts22 Nov 2011Dismissed
Daman Kumar Sarpal Vs High Court of Punjab and Haryana and another
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 219, 500Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3(1)
High Courts21 Nov 2011
Ranbir Singh Vs Presiding Officer, Industrial Tribunal-Cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2012) 132 FLR 1099
Industrial Disputes Act, 1947 — Section 10(1)(c), 17B
High Courts21 Nov 2011
Anil Kumar Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2011) 11 P&H CK 0234
Penal Code, 1860 (IPC) — Section 120(B), 465, 467, 468, 471
High Courts21 Nov 2011Dismissed
Surjit Singh and another Vs Bunga Madrassa Sikh Gurdwara under the control and management of Shiromani Gurdwara Parbandhak Committee, Takhat Damdama Sahib, Talwandi Sabo and others
Punjab And Haryana At Chandigarh · (2012) 4 RCR(Civil) 212
High Courts21 Nov 2011
Davinder Kumar Vs State of Punjab
Punjab And Haryana At Chandigarh · (2012) 2 Law Herald 1179 : (2012) 2 RCR(Criminal) 600
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 18, 42, 43
High Courts21 Nov 2011Dismissed
Punjab University Vs Parveen Bala and Another
Punjab And Haryana At Chandigarh · (2012) 133 FLR 517 : (2012) 3 LLJ 789 : (2012) LLR 234
Industrial Disputes Act, 1947 — Section 10(1), 2, 25F
High Courts21 Nov 2011
Ram Chand Vs Udai Singh Alias Daya Ram and others
Punjab And Haryana At Chandigarh · (2012) 167 PLR 241
Hindu Succession Act, 1956 — Section 30, 4, 6, 8
High Courts21 Nov 2011
Commissioner, Central Excise Commissionerate, Ludhiana Vs City Cables
Punjab And Haryana At Chandigarh · (2013) 31 STR 279 : (2012) 35 STT 558 : (2012) 53 VST 447
Central Excises and Salt Act, 1944 — Section 35GFinance Act, 1994 — Section 65(21), 68, 69, 73, 75
High Courts21 Nov 2011Dismissed
Ved Prakash Vs Faqir Chand
Punjab And Haryana At Chandigarh · (2012) 3 RCR(Civil) 766
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts21 Nov 2011Dismissed
Welfare Society (Regd.) Shaheed-A-Azam Bhagat Singh Nagar, Roopnagar Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2012) 2 ILR (P&H) 116
Constitution of India, 1950 — Article 226