High Courts04 Sept 2006Dismissed
Ravinder Kumar Singh Vs Central Bureau of Investigation, Chandigarh
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 850 : (2006) 4 RCR(Criminal) 729
Criminal Procedure Code, 1973 (CrPC) — Section 482
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 34 of 117
High Courts04 Sept 2006
Ram Kumar Vs Shri K.S. Bhoria, IAS and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0239
High Courts04 Sept 2006
Indian Electricity Supply and Transmission Private Limited Vs Haryana Power Generation Corporation Limited and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0219
Arbitration and Conciliation Act, 1996 — Section 34, 9
High Courts04 Sept 2006
Ashok Kumar Malhotra Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0217
Constitution of India, 1950 — Article 226
High Courts04 Sept 2006
Shri Siri Chand Yadav Vs Smt. Bhagwati Devi and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0151
High Courts04 Sept 2006
Mahabir Singh Vs Director, Urban Development Department and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0104
Constitution of India, 1950 — Article 226
High Courts04 Sept 2006
Inder Kumar Anand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0065
High Courts04 Sept 2006
Narender Kaur Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0017
High Courts01 Sept 2006Allowed
Satnam Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 21 CriminalCC 64
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts01 Sept 2006Dismissed
Light Engg. Corporation Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 207 ELT 40
Central Excises and Salt Act, 1944 — Section 11, 32A, 32D, 32E, 32F
High Courts01 Sept 2006
Devinder Singh Dhull Vs Maharshi Dayanand University and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0226
Constitution of India, 1950 — Article 226
High Courts01 Sept 2006Dismissed
Ram Avtar Vs Sanjay Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 466
Civil Procedure Code, 1908 (CPC) — Section 35
High Courts01 Sept 2006Dismissed
Davinder Singh and Jaspal Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0224
Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 408, 409, 420
High Courts01 Sept 2006
S.K. Jain Vs Vardhman Properties and Investment Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0223
Arbitration and Conciliation Act, 1996 — Section 34 , 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 72A, Order 21 Rule 90, 151
High Courts01 Sept 2006Dismissed
Arjan Singh and Others Vs Thakar Singh and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0218
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 41
High Courts01 Sept 2006Dismissed
Lt. Col. Sanjay Sitanshu Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0216
Constitution of India, 1950 — Article 226
High Courts01 Sept 2006Dismissed
The Oriental Insurance Company Ltd. Vs Vijay Singh and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 588 : (2007) 1 RCR(Civil) 63
Motor Vehicles Act, 1988 — Section 147
High Courts01 Sept 2006
Balwinder Singh Vs Shri A.K. Dubey, IAS and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0212
High Courts01 Sept 2006Dismissed
Gurchetan Singh and Others Vs Lal Singh and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0208
High Courts01 Sept 2006
Raj Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0206
Constitution of India, 1950 — Article 226