High Courts01 Sept 2006
Jasbir Kaur Vs Harbhajan Singh (Died) through LRs.
Punjab And Haryana At Chandigarh · (2007) 2 LLR 479
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 35 of 117
High Courts01 Sept 2006
Ms. Garima Sahni Vs Baba Farid University and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0165
High Courts01 Sept 2006
Patel Cotton Company Ltd. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 10 VST 30
Central Sales Tax Act, 1956 — Section 5(1)Haryana General Sales Tax Act, 1973 — Section 47
High Courts01 Sept 2006Dismissed
Hari Singh Vs Pal Spinners and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0163
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 151, 2
High Courts01 Sept 2006
Mohd. Umair Saquib and Others Vs Shri A.K. Dubey, IAS and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0161
High Courts01 Sept 2006Dismissed
Smt. Badami Vs Bhali
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0160
Civil Procedure Code, 1908 (CPC) — Section 10
High Courts01 Sept 2006
Fakir Chand Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0159
Criminal Procedure Code, 1973 (CrPC) — Section 360, 361Penal Code, 1860 (IPC) — Section 323, 325, 34, 342, 506
High Courts01 Sept 2006Dismissed
Tulsi Ram and Others Vs SDO Water Services Sub Division and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0152
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 5
High Courts01 Sept 2006
Surinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0147
Penal Code, 1860 (IPC) — Section 306, 307, 323, 34
High Courts01 Sept 2006
Commissioner of Income Tax (Central) Vs Hero Exports
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0146
Income Tax Act, 1961 — Section 80HHC, 80HHC(3)
High Courts01 Sept 2006Allowed
Sona Devi and Others Vs Partap Singh and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0137
High Courts01 Sept 2006
Prit Pal Singh Vs Bakshi Ram and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0136
High Courts01 Sept 2006Allowed
Jai Parkash alias Parkash Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0135
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 306, 307, 323, 328
High Courts01 Sept 2006Allowed
H.M. Mehta and Co. Vs The State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 10 VST 173
Central Sales Tax Act, 1956 — Section 5(1)Haryana General Sales Tax Act, 1973 — Section 9
High Courts01 Sept 2006Dismissed
Regional Manager, Uttar Pradesh State Road Transport Corporation Vs Pitamber Joshi and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0119
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts01 Sept 2006Dismissed
Ranbir and Another Vs Director Consolidation Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0113
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 42
High Courts01 Sept 2006
Food Corporation of India Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 148 STC 312
Central Sales Tax Act, 1956 — Section 15Constitution of India, 1950 — Article 286Punjab Value Added Tax Act, 2005 — Section 14
High Courts01 Sept 2006Dismissed
Inderjit Singh Vs Janam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0093
High Courts01 Sept 2006
Kirpal Singh and Others Vs Shri Gian Singh and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0092
High Courts01 Sept 2006Dismissed
Hanuman Parshad Vs Ram Kishan and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0076
Civil Procedure Code, 1908 (CPC) — Section 151, 152