High Courts05 Sept 2006Allowed
Inderjit Singh and Another Vs Kamaljit Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0148
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 33 of 117
High Courts05 Sept 2006Dismissed
Piara Singh etc. Vs Sukhwinder Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0143
High Courts05 Sept 2006Dismissed
Sawarn Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0142
High Courts05 Sept 2006Dismissed
Mohinder Pal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0141
Constitution of India, 1950 — Article 226Punjab Police Rules, 1934 — Rule 9.18, 9.18(2)
High Courts05 Sept 2006
S.C. Manchanda Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0140
Punjab Civil Services Rules — Rule 4.3
High Courts05 Sept 2006Dismissed
The Secretary, Department of Education, Government of Punjab and Others Vs Makhan Singh
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0139
Punjab Civil Services Rules — Rule 10(4), 9.1, 9.10, 9.3, 9.4
High Courts05 Sept 2006Allowed
Sanjay Kumar Vs Municipal Committee
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 98
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Sept 2006Dismissed
Bishambar Dass Vs Presiding Officer, Labour Court and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0132
High Courts05 Sept 2006
Singara Singh Vs Ranjit Singh and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0126
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts05 Sept 2006Dismissed
Amar Nath Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0111
High Courts05 Sept 2006
Sudhir Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0105
Constitution of India, 1950 — Article 226
High Courts05 Sept 2006Dismissed
R.P. Vashisht Vs Deputy Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 206 CTR 454 : (2008) 301 ITR 37
Criminal Procedure Code, 1973 (CrPC) — Section 300Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts05 Sept 2006
Commissioner of Income Tax Vs Hind Woollen and Hosiery Mills
Punjab And Haryana At Chandigarh · (2006) 206 CTR 353
Income Tax Act, 1961 — Section 139(8), 140A, 154, 155, 192
High Courts05 Sept 2006
Commissioner of Income Tax Vs Avery Cycle Industries P. Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (2007) 292 ITR 200
Income Tax Act, 1961 — Section 139, 32A, 37, 40A, 43B
High Courts05 Sept 2006Dismissed
Mairjudin Vs Tarlochan Singh
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0082
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts05 Sept 2006
Union of India (UOI) Vs Satbir Singh Padala
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0068
High Courts05 Sept 2006Allowed
Amrik Singh and Another Vs Vardhan Properties and Investment Ltd.
Punjab And Haryana At Chandigarh · (2007) 145 PLR 294 : (2006) 4 RCR(Civil) 521
Arbitration and Conciliation Act, 1996 — Section 11 , 82Civil Procedure Code, 1908 (CPC) — Section 107 , 133, 148A, 149, 151Punjab, Haryana and Union Territory, Chandigarh Arbitration and Conciliation Rules, 2003 — Rule 1, 2, 5
High Courts05 Sept 2006Dismissed
Jiwan Lal Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 565
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 2006Dismissed
Jiwan Lal Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 623
Penal Code, 1860 (IPC) — Section 302, 34
High Courts05 Sept 2006Dismissed
Anil Kumar Sehgal Vs Nisha
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 18 : (2007) 1 RCR(Civil) 166
Hindu Marriage Act, 1955 — Section 24