High Courts06 Sept 2006Dismissed
Hindustan Anti Biotics Ltd. Vs City Agro Centre and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0235
Arbitration Act, 1940 — Section 34Arbitration and Conciliation Act, 1996 — Section 8
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 31 of 117
High Courts06 Sept 2006Allowed
Teja Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0213
Constitution of India, 1950 — Article 226
High Courts06 Sept 2006Dismissed
Dhan Raj (dead) through LRs. and Others Vs Charan Singh (dead) through LRs. and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0199
High Courts06 Sept 2006Allowed
Rakhi Nautiyal Vs Mohit Nautiyal
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 56
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 13(1), 13(1A), 23, 23(1)Penal Code, 1860 (IPC) — Section 406, 498A
High Courts06 Sept 2006Dismissed
Shangara Singh Vs Punjab State and Others Punjab State and Another Vs Shangara Singh
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0156
Land Acquisition Act, 1894 — Section 18, 4
High Courts06 Sept 2006Dismissed
Hindustan Petroleum Corporation Limited Vs The State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0155
Land Acquisition Act, 1894 — Section 11, 18, 4, 4(1), 55
High Courts06 Sept 2006Dismissed
The Secretary to Govt. Punjab, Higher Education and Language Department and Others Vs Smt. Harbhajan Kaur L.R. of Shri Ajit Singh Kakkar
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0154
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2006
Radhe Sham and Others Vs Ram Singh and Another
Punjab And Haryana At Chandigarh · (2007) 1 ACC 806
Motor Vehicles Act, 1988 — Section 158(6), 166(1), 166(4), 168
High Courts06 Sept 2006
Sajjan Singh Vs Haryana State Agricultural Marketing Board
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0145
High Courts06 Sept 2006Allowed
Magher Singh Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0144
Constitution of India, 1950 — Article 226Pension Regulations — Regulation 186(2), 198
High Courts06 Sept 2006Dismissed
Jaswant Kaur Vs Harbhajan Singh and Others Daljit Singh Vs Balbir Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 336 : (2007) 1 RCR(Civil) 861 : (2007) 102 RD 554
Registration Act, 1908 — Section 17(1), 17(2)
High Courts06 Sept 2006Dismissed
Micro Engg. Works Vs Krishna Rani and Another
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 589 : (2007) 145 PLR 290 : (2006) 4 RCR(Civil) 728
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5
High Courts06 Sept 2006
National Insurance Company Ltd. Vs Gurmeet Singh and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 819(1) : (2007) 1 RCR(Civil) 504
High Courts06 Sept 2006Dismissed
Tola Ram and Another Vs Dev Dutt and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 578
High Courts06 Sept 2006Allowed
Dr. Jaswant Singh Vs State of Punjab and another Bal Krishan Sharma Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 525
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)
High Courts06 Sept 2006Dismissed
Commissioner of Income Tax Vs Zimindara Tubewell Store
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0022
High Courts06 Sept 2006
Bhupinder Singh Vs U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 18 CriminalCC 964
Penal Code, 1860 (IPC) — Section 376, 417
High Courts06 Sept 2006
Smt. Sushma Sarin and Others Vs Padam Chand and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 812
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Sept 2006
Commissioner of Income Tax, Ludhiana Vs Avery Cycle Inds. (P.) Ltd.
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0340
Income Tax Act, 1961 — Section 139(1), 36(1(va), 43B, 43B(a)
High Courts05 Sept 2006Dismissed
Emson Tools Mfg. Corpn. Ltd. Vs Aaykar Bhawan
Punjab And Haryana At Chandigarh · (2007) 158 TAXMAN 318