High Courts07 Sept 2006
Rakesh Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0233
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 29 of 117
High Courts07 Sept 2006
Verinder Singh Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0232
Constitution of India, 1950 — Article 226
High Courts07 Sept 2006
Jai Lal Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0231
Constitution of India, 1950 — Article 226
High Courts07 Sept 2006
Chander Bhan and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0230
High Courts07 Sept 2006
Jaibeer Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0227
High Courts07 Sept 2006
Ram Niwas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0210
High Courts07 Sept 2006
Telu Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0209
High Courts07 Sept 2006Dismissed
Ranjit Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0202
High Courts07 Sept 2006
Rajender Kumar Dalip Kumar Jain Vs Subhash Chander
Punjab And Haryana At Chandigarh · (2006) 3 LLR 598 : (2006) 4 RCR(Civil) 731(1) : (2006) 4 RCR(Civil) 731
High Courts07 Sept 2006
Veena Kumari Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0131
High Courts07 Sept 2006
Rajinder etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0130
Constitution of India, 1950 — Article 226
High Courts07 Sept 2006Dismissed
Deepali Vs Pankaj Gupta
Punjab And Haryana At Chandigarh · (2006) 4 CivCC 694 : (2006) 144 PLR 449 : (2006) 4 RCR(Civil) 684
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115(1) , 151Constitution of India, 1950 — Article 227(3)Hindu Marriage Act, 1955 — Section 10, 12, 12(1), 12(1)(C), 13
High Courts07 Sept 2006Dismissed
State of Haryana Vs Bal Kishan and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0128
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 380, 404, 457
High Courts07 Sept 2006Dismissed
Radhey Sham Vs Presiding Officer, Industrial Tribunal-cum-Labour Court and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0127
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts07 Sept 2006
Shri Ram and Another Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0124
High Courts07 Sept 2006Dismissed
Union of India (UOI) and Others Vs Mukhtiar Singh
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0123
High Courts07 Sept 2006Allowed
DLF Housing and Construction Company Ltd. Vs Jiwan Khan and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0122
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 8
High Courts07 Sept 2006
Resham Singh alias Pappu Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 AICLR 478 : (2006) 4 RCR(Criminal) 545
High Courts07 Sept 2006
Chander Shekhar Vs Paramvir Kaur and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0117
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts07 Sept 2006
The Commissioner of Income Tax-I Vs Amar Jyoti Soap and Rice Mills
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0116