High Courts08 Sept 2006
Commissioner of Wealth Tax Vs Darshan Kumar Oswal
Punjab And Haryana At Chandigarh · (2006) 206 CTR 205 : (2008) 302 ITR 169
Wealth Tax Act, 1957 — Section 2, 5(1)
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 28 of 117
High Courts08 Sept 2006Allowed
Kesho Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 697
Constitution of India, 1950 — Article 14, 226Punjab Civil Services Rules — Rule 3.17, 3.17(A), 6.16(1), 6.16(A)
High Courts08 Sept 2006
Neelam Rani Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 826 : (2007) 3 RCR(Civil) 664
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts08 Sept 2006Dismissed
Charanjit Singh Vs Shri Guru Ravi Dass High School
Punjab And Haryana At Chandigarh · (2007) 146 PLR 554 : (2007) 1 RCR(Civil) 841 : (2007) 1 RCR(Rent) 222
High Courts08 Sept 2006
Commissioner of Wealth Tax, Patiala Vs Shri Darshan Kumar Oswal, Vardhman Spinning and General Mills Ltd.
Punjab And Haryana At Chandigarh · (2007) 158 TAXMAN 26
Wealth Tax Act, 1957 — Section 2(e), 2(e)(2)(ii), 5(1)(xvia)
High Courts08 Sept 2006Dismissed
Surinder Kumar Sharma and Another Vs Jagdish Chand Verma
Punjab And Haryana At Chandigarh · (2006) 144 PLR 840
High Courts07 Sept 2006Allowed
Sushil Kumar Bansal and Others Vs Surinder Pal Sharma and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 244 : (2007) 1 RCR(Civil) 167
Civil Procedure Code, 1908 (CPC) — Section 80, 92, 92(1)
High Courts07 Sept 2006Dismissed
Smt. Krishna Devi Vs Brij Bhushan
Punjab And Haryana At Chandigarh · AIR 2007 P&H 43 : (2007) 3 CivCC 8 : (2007) 147 PLR 170
Hindu Marriage Act, 1955 — Section 10, 13
High Courts07 Sept 2006
Union of India (UOI) Vs Harbhajan Singh
Punjab And Haryana At Chandigarh · (2007) 145 PLR 299(1)
High Courts07 Sept 2006Dismissed
Rakesh Kumar Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 142
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts07 Sept 2006Dismissed
Inder Singh Vs Smt. Sandokhi Devi
Punjab And Haryana At Chandigarh · (2007) 145 PLR 290(1) : (2006) 4 RCR(Civil) 729(1) : (2006) 4 RCR(Civil) 729
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Sept 2006
Tarsem Singh Vs Kissan Commission Agents
Punjab And Haryana At Chandigarh · (2007) 145 PLR 288(1) : (2006) 4 RCR(Civil) 727
High Courts07 Sept 2006Allowed
Kali Charan Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 481 : (2007) 1 RCR(Civil) 96
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 12
High Courts07 Sept 2006
Jas Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0266
Constitution of India, 1950 — Article 226
High Courts07 Sept 2006
Manish Manglani and Another Vs Santokh Ram and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0264
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)
High Courts07 Sept 2006Dismissed
Jaswant Singh Vs Surinder Malik and Others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 882
Criminal Procedure Code, 1973 (CrPC) — Section 151, 438
High Courts07 Sept 2006
United India Insurance Company Ltd. Vs Vijay Kumar Sikka and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 829
High Courts07 Sept 2006
Pargat Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0258
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 165, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1), 13(1)(2)
High Courts07 Sept 2006Dismissed
Harkamal Vs Vinod Bhatia and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0257
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
High Courts07 Sept 2006
Thakar Singh and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0248
Constitution of India, 1950 — Article 226