High Courts11 Sept 2006
Commissioner of Income Tax Vs Avet Chemicals P. Ltd.
Punjab And Haryana At Chandigarh · (2007) 288 ITR 310
Income Tax Act, 1961 — Section 269T, 271D, 271E, 273B
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 27 of 117
High Courts11 Sept 2006
Partap Kaur Vs Ismail Mohd.
Punjab And Haryana At Chandigarh · (2007) 4 CCC 370 : (2007) 4 CivCC 370 : (2007) 3 ICC 549 : (2007) 3 PLR 556 : (2007) 3 RCR(Civil) 36
High Courts11 Sept 2006
Manjit Singh Vs Maya Wati and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 467 : (2006) 4 RCR(Civil) 737
High Courts11 Sept 2006
Sant Ram Bhatia Vs State Bank of Patiala & Anr.
Punjab And Haryana At Chandigarh · (2007) ISJ 388 : (2007) 1 PLR 457 : (2006) 4 RCR(Civil) 757
High Courts11 Sept 2006
Parmod alias Bittu Vs Krishna alias Reena
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 766
High Courts11 Sept 2006
State of Punjab and another Vs Rajinder Pal Garg and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 463 : (2006) 4 RCR(Civil) 767
High Courts11 Sept 2006
Bishamber Singh Vs Rekha Devi
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 736
High Courts11 Sept 2006Dismissed
Om Parkash and others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 632
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 34
High Courts11 Sept 2006Allowed
Devinder Singh Vs Darshan Singh
Punjab And Haryana At Chandigarh · (2007) 146 PLR 823 : (2007) 1 RCR(Civil) 390
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts11 Sept 2006Dismissed
Commr. of C. Ex. Vs Electrolus Kelvinator Ltd.
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0042
Central Excises and Salt Act, 1944 — Section 11AC
High Courts11 Sept 2006Dismissed
Amarjit Singh Vs Charan Singh and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 384 : (2007) 1 RCR(Civil) 389
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts08 Sept 2006
Raj Rani and others Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 756
High Courts08 Sept 2006
Swaran Kanta and Others Vs Sudesh Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 655
High Courts08 Sept 2006Dismissed
Sultan Singh and Others Vs Gram Panchayat of Village Lathron
Punjab And Haryana At Chandigarh · (2007) 145 PLR 285 : (2006) 4 RCR(Civil) 708
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts08 Sept 2006Dismissed
Naib Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 272
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34
High Courts08 Sept 2006Dismissed
Liberty Enterprises Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2007) 5 VST 12
Constitution of India, 1950 — Article 366HARYANA VALUE ADDED TAX ACT, 2003 — Section 61Transfer of Property Act, 1882 — Section 3
High Courts08 Sept 2006Dismissed
Liyakat Vs Kanhiya Lal and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 293
High Courts08 Sept 2006
Haryana Urban Development Authority and another Vs Ranbir Singh
Punjab And Haryana At Chandigarh · (2007) 1 PLR 433 : (2006) 4 RCR(Civil) 751
High Courts08 Sept 2006
Gurmeet Singh Brar Vs Harsharan Kaur Atwal
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 709
High Courts08 Sept 2006
Siri Kishan Vs Dharampal and others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 676 : (2006) 4 RCR(Civil) 730