High Courts14 Sept 2006
Nini Kumar Jain Vs Neena Devi and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 770
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 25 of 117
High Courts14 Sept 2006Allowed
Jagir Singh and Another Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 144 PLR 671 : (2006) 4 RCR(Criminal) 559
Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3), 202, 202(1), 203Penal Code, 1860 (IPC) — Section 323, 406, 419, 420, 467
High Courts14 Sept 2006Dismissed
Jagjit Singh Katara Vs P.O.L.C. Bathinda and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 9
Industrial Disputes Act, 1947 — Section 2
High Courts14 Sept 2006Dismissed
Tirath Ram Gupta Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 145 : (2009) 177 TAXMAN 294
High Courts14 Sept 2006Dismissed
Paramjit Singh Vs Mindo and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 292(1) : (2006) 4 RCR(Civil) 730(1)
Constitution of India, 1950 — Article 227
High Courts14 Sept 2006Allowed
Baldev Singh and Others Vs Rajinder Kumar and Others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 762(1)
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5
High Courts14 Sept 2006Dismissed
Gurcharan Singh Vs Presiding Officer, Labour Court and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 399
Industrial Disputes Act, 1947 — Section 17, 17A
High Courts14 Sept 2006Dismissed
Chander Mohan Vs Raj Kumar and Others
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 447 : (2007) 1 RCR(Civil) 386
High Courts13 Sept 2006Allowed
Jai Singh Vs Soma @ Som Nath and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 547
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482
High Courts13 Sept 2006Dismissed
Gurdev Singh Vs Raghbir Singh
Punjab And Haryana At Chandigarh · (2008) 1 CivCC 29 : (2008) 2 PLR 167 : (2007) 4 RCR(Civil) 625
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 52
High Courts13 Sept 2006
Ram Partap Vs Radhey Shyam and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 645
High Courts13 Sept 2006
Parshotam Kumar Vs Sadhu Khan and Others
Punjab And Haryana At Chandigarh · (2007) ACJ 2538
High Courts13 Sept 2006
National Insurance Co. Ltd. Vs Sammi Bai and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 661
High Courts13 Sept 2006
Ravel Singh and Another Vs Darshan Lal and Others
Punjab And Haryana At Chandigarh · (2007) 2 ACC 129
Penal Code, 1860 (IPC) — Section 304A
High Courts13 Sept 2006
Sant Lal Vs Sanjay Yadav and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 739
Penal Code, 1860 (IPC) — Section 279, 337
High Courts13 Sept 2006
Kamla Devi and Others Vs Nand Lal and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 785
High Courts13 Sept 2006
Chaman Lal Vs Anil Kumar and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 719 : (2007) 1 RCR(Civil) 395
High Courts13 Sept 2006
Northern India Stock Exchange Limited and others Vs Tarsem Diwan and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 459 : (2006) 4 RCR(Civil) 763
High Courts13 Sept 2006
Mangal Singh and others Vs Kehar Singh and others
Punjab And Haryana At Chandigarh · (2007) 2 ICC 177 : (2007) 2 Marr.LJ 322 : (2007) 1 PLR 498 : (2007) 1 RCR(Civil) 157
High Courts13 Sept 2006
Sat Parkash and etc. Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) CriLJ 4787 : (2006) 4 RCR(Criminal) 924
Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 34