High Courts20 Sept 2006
Mukhtiar Singh and others Vs Dev Raj and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 791 : (2007) 1 RCR(Civil) 507
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 23 of 117
High Courts20 Sept 2006
Anguri Devi Vs Jasmer Singh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 707
High Courts20 Sept 2006
Karnail Singh and Others Vs Wasakha Singh and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 710
High Courts20 Sept 2006
Bhim Singh Vs Sukhbir and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 832
Penal Code, 1860 (IPC) — Section 337, 427
High Courts20 Sept 2006Dismissed
State of Haryana Vs Surender @ Mithan Surender @ Mithan Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 702
Penal Code, 1860 (IPC) — Section 201, 302
High Courts20 Sept 2006Dismissed
State of Haryana Vs Surender @ Mithan
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 345
Criminal Procedure Code, 1973 (CrPC) — Section 366, 368
High Courts20 Sept 2006Dismissed
Jagtar Singh Vs Kulwant Kaur alias Balwinder Kaur
Punjab And Haryana At Chandigarh · (2007) 3 CivCC 446 : (2007) 146 PLR 680 : (2007) 2 RCR(Civil) 48
Hindu Marriage Act, 1955 — Section 13
High Courts20 Sept 2006
Commissioner of Income Tax, Patiala Vs Smt. Vidya Wati
Punjab And Haryana At Chandigarh · (2007) 159 TAXMAN 86
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 144, 146(1)(ii), 4, 4(1)
High Courts20 Sept 2006
Amar Singh and Another Vs Natha Ram and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 634
Criminal Procedure Code, 1973 (CrPC) — Section 161Motor Vehicles Act, 1988 — Section 140, 166Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts20 Sept 2006
Industrial Cables (India) Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 209 CTR 352 : (2008) 304 ITR 272
Income Tax Act, 1961 — Section 32AB
High Courts20 Sept 2006Dismissed
Vidya Sagar Vs Income Tax Officer and Another
Punjab And Haryana At Chandigarh · (2008) 305 ITR 124
Constitution of India, 1950 — Article 226, 227
High Courts19 Sept 2006
Commissioner of Income Tax Vs Mahavir Spg. Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0314
Income Tax Act, 1961 — Section 37(4)
High Courts19 Sept 2006
Denso Haryana Private Limited Vs Anshu Mishra & Anr.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 541 : (2007) 1 RCR(Civil) 184 : (2007) 1 SCT 105
High Courts19 Sept 2006
Rachhpal Singh Vs Balwant Kaur
Punjab And Haryana At Chandigarh · (2007) 1 PLR 606 : (2007) 1 RCR(Civil) 1
High Courts19 Sept 2006
Swadesh Kumar Gupta Vs Manohar Lal Gupta & Ors.
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 5 : (2007) 1 PLR 440 : (2006) 4 RCR(Civil) 796 : (2006) 2 RCR(Rent) 503
High Courts19 Sept 2006
Commissioner of Income Tax Vs Bee Pee Poultries
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0027
Income Tax Act, 1961 — Section 32A, 33, 80I, 80J
High Courts18 Sept 2006
Commissioner of Wealth-tax Vs Mohan Lal Kapur
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0262
High Courts18 Sept 2006
Commissioner of Income Tax Vs Punjab Tractors (No. 1)
Punjab And Haryana At Chandigarh · (2007) 289 ITR 125
Income Tax Act, 1961 — Section 30, 31, 32, 36, 37
High Courts18 Sept 2006
Partap Steel Rolling Mills Ltd. Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 9 VST 629
Central Sales Tax Act, 1956 — Section 8Constitution of India, 1950 — Article 286
High Courts18 Sept 2006
Jeet and Another Vs Poonam and Others
Punjab And Haryana At Chandigarh · (2008) ACJ 38 : (2006) 4 RCR(Civil) 640
Motor Vehicles Act, 1988 — Section 2