High Courts22 Sept 2006Dismissed
Liberty India Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 243 : (2007) 293 ITR 520
Income Tax Act, 1961 — Section 260A, 28, 80HH, 80IB
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 22 of 117
High Courts22 Sept 2006
Dalima Biscuits P. Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2008) 304 ITR 181
Income Tax Act, 1961 — Section 80VV
High Courts22 Sept 2006Dismissed
National Legguard Works Vs Commissioner of Income Tax (Appeals) and Another
Punjab And Haryana At Chandigarh · (2007) 207 CTR 581 : (2007) 288 ITR 18
Income Tax Act, 1961 — Section 133A, 260A, 80HHC
High Courts22 Sept 2006Allowed
Joga Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) CriLJ 1306 : (2007) 1 RCR(Criminal) 770
Criminal Procedure Code, 1973 (CrPC) — Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) — Section 323, 34, 379, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts21 Sept 2006Allowed
Gurnam Singh Vs State of U.T. Chandigarh
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 713
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Sept 2006Dismissed
Bhalinder Singh Grewal Vs Col. (Retd.) Makhan Singh Gill and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 779 : (2007) 1 RCR(Civil) 98 : (2007) 1 RCR(Civil) 98(1)
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts21 Sept 2006Allowed
Ram Narain Dua Vs Dakshin Haryana Bijli Vitran Nigam Ltd. and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 733
High Courts21 Sept 2006Dismissed
Mehnga Singh Ghag and Others Vs Mohali Steels P. Ltd.
Punjab And Haryana At Chandigarh · (2007) 135 CompCas 287 : (2007) 80 SCL 185
COMPANIES ACT, 1956 — Section 397, 398, 433, 439
High Courts21 Sept 2006Dismissed
Pal Singh Vs Ranjit Singh
Punjab And Haryana At Chandigarh · (2007) 145 PLR 284 : (2006) 4 RCR(Civil) 707(1)
High Courts21 Sept 2006Dismissed
Parkash Ram Vs Yashpal Sharma
Punjab And Haryana At Chandigarh · (2006) 144 PLR 834
High Courts21 Sept 2006
Joginder Paul, Smt. Kartar Kaur and Subhash Chander Vs Commissioner of Income Tax and Another
Punjab And Haryana At Chandigarh · (2008) 296 ITR 257
Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 139, 143, 144, 153, 220
High Courts21 Sept 2006Dismissed
Phool Kumar Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 144 PLR 747
Penal Code, 1860 (IPC) — Section 223, 302
High Courts20 Sept 2006
Luxmi Devi Vs Puran Chand
Punjab And Haryana At Chandigarh · (2006) 19 CriminalCC 33
Negotiable Instruments Act, 1881 (NI) — Section 138, 14, 141
High Courts20 Sept 2006
Kulwant Kaur and Others Vs Om Prakash and Others
Punjab And Haryana At Chandigarh · (2006) 4 ACC 722
Motor Vehicles Act, 1939 — Schedule 2, 110D
High Courts20 Sept 2006Allowed
Naresh Kumar Vs Sarabjit Kaur alias Vandana
Punjab And Haryana At Chandigarh · AIR 2007 P&H 47
Hindu Marriage Act, 1955 — Section 13, 23
High Courts20 Sept 2006Allowed
Mansa Co-Operative Spinning Mills Ltd. Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 8 VST 311
Punjab General Sales Tax Act, 1948 — Section 5(1)
High Courts20 Sept 2006Dismissed
Dharam Dass Alias Chela Mansa Dass Udasi Sadhu Vs Didar Dass and Didar Puri
Punjab And Haryana At Chandigarh · (2007) 147 PLR 143 : (2007) 2 RCR(Civil) 635
Civil Procedure Code, 1908 (CPC) — Section 35ACriminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Sept 2006
Thakurdawara Kheri Naga and others Vs District Collector, Sangrur and others
Punjab And Haryana At Chandigarh · (2007) 2 PLR 160 : (2006) 4 RCR(Civil) 649
High Courts20 Sept 2006
M.S. Ahluwalia Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2007) 2 LLR 360 : (2006) 4 RCR(Civil) 768
High Courts20 Sept 2006
Harbhajan Singh & Ors. Vs Niranjan Singh & Ors.
Punjab And Haryana At Chandigarh · (2008) 2 LLR 247