High Courts09 Oct 2006Allowed
United Vanaspati Limited Vs Shri Vardhman Solvex Private Limited
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 611 : (2007) 145 PLR 352 : (2007) 1 RCR(Civil) 179
Civil Procedure Code, 1908 (CPC) — Section 151, 20
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 20 of 117
High Courts09 Oct 2006
Sanjeev Jaitly Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0024
Penal Code, 1860 (IPC) — Section 34, 406
High Courts09 Oct 2006
Baldev Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0019
Penal Code, 1860 (IPC) — Section 323, 34
High Courts07 Oct 2006
Jawala Parshad and Others Vs Jiwan Ram and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 22
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35(2), Order 21 Rule 36
High Courts07 Oct 2006Dismissed
Jawala Parshad and others Vs Jiwan Ram and others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 22
High Courts29 Sept 2006Dismissed
Mohinder Singh alias Mahender Singh and another Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 904
Penal Code, 1860 (IPC) — Section 306, 34
High Courts29 Sept 2006
Surjit Singh and Others Vs Jagtar Singh and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 1 : (2007) 2 CivCC 115 : (2007) 1 RCR(Civil) 537
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts29 Sept 2006Dismissed
Lal Jhanda Rockman Cycle Industries Workers' Union Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 113 FLR 171 : (2007) 145 PLR 359
Constitution of India, 1950 — Article 19, 226, 227Industrial Disputes Act, 1947 — Section 12, 25O
High Courts29 Sept 2006
Commissioner of Income Tax Vs Dhir and Co. Colonisers (P) Ltd.
Punjab And Haryana At Chandigarh · (2007) 207 CTR 239 : (2007) 288 ITR 561
Transfer of Property Act, 1882 — Section 53A
High Courts29 Sept 2006
Baldev Singh and another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 727
Penal Code, 1860 (IPC) — Section 120B, 406
High Courts29 Sept 2006
Ranbaxy Holding Company Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 208 CTR 413
High Courts29 Sept 2006Allowed
V.M. Spinning Mills Vs Oriental Bank of Commerce and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 568 : (2007) 2 RCR(Civil) 185
High Courts29 Sept 2006Allowed
Surjit Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 547
Penal Code, 1860 (IPC) — Section 148, 149
High Courts29 Sept 2006
Commissioner of Income Tax Vs Punjab Tractors Ltd. (No. 2)
Punjab And Haryana At Chandigarh · (2007) 289 ITR 130
Income Tax Act, 1961 — Section 37, 43
High Courts29 Sept 2006Dismissed
Ashok Barpujari and another Vs State of Punjab and others
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Criminal) 896
Insecticides Act, 1968 — Section 17, 3(k)(i)
High Courts29 Sept 2006
Prem Narain and Co. Vs Commissioner of Income Tax (C) , Ludhiana
Punjab And Haryana At Chandigarh · (2007) 161 TAXMAN 361
Income Tax Act, 1961 — Section 52, 52(2)
High Courts29 Sept 2006Dismissed
Labh Singh and Another Vs Damyanti Devi and Another
Punjab And Haryana At Chandigarh · (2007) 146 PLR 354 : (2007) 2 RCR(Civil) 230
Criminal Procedure Code, 1973 (CrPC) — Section 145, 65, 67
High Courts29 Sept 2006Allowed
Surjit Singh and Others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 160
Penal Code, 1860 (IPC) — Section 149, 324, 506
High Courts28 Sept 2006
Harpreet Singh Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0121
High Courts28 Sept 2006Dismissed
Pasupati Spinning and Weaving Mills Ltd. Vs Industrial Finance Corporation of India and Others
Punjab And Haryana At Chandigarh · (2006) 134 CompCas 600
COMPANIES ACT, 1956 — Section 15, 16, 17, 18, 19Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 18, 19