High Courts11 Oct 2006Allowed
Punjab National Bank, Phase-I, Mohali Vs R.R. Bhardwaj
Punjab And Haryana At Chandigarh · (2008) 2 CivCC 396
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 19 of 117
High Courts11 Oct 2006
Shardha Nand and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 1 ACC 178 : (2008) ACJ 319
High Courts11 Oct 2006
United India Insurance Co. Ltd. Vs Santosh Kumari and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 117 : (2007) 1 RCR(Civil) 787
High Courts11 Oct 2006
Chand Kaur Vs Tulsi Ram (Dead) through L.Rs.and others
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 251 : (2006) 4 Law Herald 3178 : (2007) 1 PLR 500 : (2007) 1 RCR(Civil) 92
High Courts11 Oct 2006
Mukat Kumar Vs Jiwan Ram and another
Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 207 : (2007) 1 PLR 109 : (2007) 1 RCR(Civil) 561 : (2007) 1 RCR(Rent) 87
High Courts11 Oct 2006
Kartar Singh Vs Mukha Singh (since deceased) through L.R.-Tarlochan Singh
Punjab And Haryana At Chandigarh · (2007) 1 PLR 115 : (2007) 1 RCR(Civil) 789 : (2007) 1 RCR(Civil) 91 : (2007) 1 RCR(Rent) 193
High Courts10 Oct 2006Dismissed
J.R. Sharma and others Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 418
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 406
High Courts10 Oct 2006Allowed
Mrs. Kalpana Vs Hemendra Pratap Singh
Punjab And Haryana At Chandigarh · (2007) 4 CivCC 221 : (2007) 1 RCR(Civil) 365
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9
High Courts10 Oct 2006
Sanjeev Kumar Pandhi Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 211 CTR 476 : (2008) 305 ITR 128 : (2007) 161 TAXMAN 21
Income Tax Act, 1961 — Section 133, 29, 32, 34, 69
High Courts10 Oct 2006Dismissed
Liberty Shoes Limited Vs Harish Kumar Gupta and Another
Punjab And Haryana At Chandigarh · (2006) 4 ARBLR 225 : (2007) 1 RCR(Civil) 3
Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(5), 2(1), 31(6)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts10 Oct 2006
Vijay Bansal Vs Manjit Singh
Punjab And Haryana At Chandigarh · (2007) 2 PLR 42 : (2007) 1 RCR(Civil) 811 : (2007) 1 RCR(Rent) 204
High Courts10 Oct 2006
State of Punjab Vs Jarnail Singh and others Jarnail Singh and others Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0025
Penal Code, 1860 (IPC) — Section 148, 302, 326
High Courts10 Oct 2006Dismissed
Punjab Cotton Factories and Ginners Association Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 754 : (2007) 3 RCR(Civil) 90
Constitution of India, 1950 — Article 19
High Courts10 Oct 2006Dismissed
Rajinder Partap Garg Vs H.S. Randhawa
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 794
Penal Code, 1860 (IPC) — Section 419, 420
High Courts09 Oct 2006
Kshetriya Punjab Khadi Mandal Vs State of Punjab and Another
Punjab And Haryana At Chandigarh · (2007) 8 VST 34
Punjab General Sales Tax Act, 1948 — Section 22(2)(b)
High Courts09 Oct 2006
Gram Panchayat, Banwala Vs State of Haryana and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 532 : (2007) 1 RCR(Civil) 355
High Courts09 Oct 2006Dismissed
Balraj Singh Vs Pritam Singh
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 758 : (2007) 146 PLR 655 : (2007) 2 RCR(Civil) 714
Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 49Transfer of Property Act, 1882 — Section 53A
High Courts09 Oct 2006Dismissed
Aameet Puri Vs Union of India (UOI)
Punjab And Haryana At Chandigarh · (2007) 208 CTR 450 : (2007) 5 STR 188 : (2007) 7 STT 237
Cable Television Networks (Regulation) Act, 1995 — Section 2Finance Act, 1994 — Section 65
High Courts09 Oct 2006Allowed
Smt. Phoola Devi Vs Ram Bhagat Fauji
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 199 : (2007) 146 PLR 558 : (2007) 1 RCR(Civil) 807
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18
High Courts09 Oct 2006Dismissed
M/s Narinder Kumar Shiv Kumar Dhawan Vs Sunita Chopra
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 164 : (2007) 1 RCR(Civil) 867 : (2007) 1 RCR(Rent) 233