High Courts18 Oct 2006

Naranjan Singh Vs ITO

Punjab And Haryana At Chandigarh · (2009) 311 ITR 362 : (2007) 165 TAXMAN 22

Income Tax Act, 1961 — Section 143, 154, 155
High Courts17 Oct 2006Dismissed

Bhupinder Singh Vs Harjnder Kaur and Another

Punjab And Haryana At Chandigarh · (2007) 147 PLR 236 : (2007) 1 RCR(Civil) 566 : (2007) 1 RCR(Civil) 506 : (2007) 1 RCR(Criminal) 591

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 397, 482
High Courts17 Oct 2006Allowed

Pawan Kumar Vs Raj Kumar and Others

Punjab And Haryana At Chandigarh · (2007) 2 CivCC 372 : (2007) 1 RCR(Civil) 385

Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227