COURT ARCHIVE

Punjab And Haryana At Chandigarh judgments, 2006

2,340 judgments · page 16 of 117

High Courts24 Oct 2006

Jai pal Vs Bharta and Another

Punjab And Haryana At Chandigarh · (2007) 2 CivCC 172 : (2007) 2 RCR(Civil) 179

Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963 — Section 12(2), 3, 6, 7(1)

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High Courts24 Oct 2006Allowed

Pakhar Singh Vs State of Punjab

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 396

Punjab Excise Act, 1914 — Section 61(1)(c)

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High Courts24 Oct 2006Dismissed

Shiv Rice and General Mills Vs Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2007) 208 CTR 453 : (2008) 300 ITR 19

Income Tax Act, 1961 — Section 260A, 68

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High Courts24 Oct 2006Dismissed

State of Punjab Vs Rakesh Kumar

Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 598

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts24 Oct 2006

National Insurance Co. Ltd. Vs Amarjit Kaur and Others

Punjab And Haryana At Chandigarh · (2007) 145 PLR 371 : (2007) 2 RCR(Civil) 277

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High Courts23 Oct 2006Dismissed

The Municipal Council Vs The Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2007) 145 PLR 381

Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts23 Oct 2006Dismissed

Vipan Kumar and others Vs State of Punjab and another

Punjab And Haryana At Chandigarh · (2007) 2 RCR(Criminal) 403

Penal Code, 1860 (IPC) — Section 120B, 406

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High Courts23 Oct 2006Dismissed

Municipal Council, Quadin Vs Presiding Officer, Labour Court and Another

Punjab And Haryana At Chandigarh · (2007) 113 FLR 179

Industrial Disputes Act, 1947 — Section 2(oo)(bb)

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High Courts23 Oct 2006

Hargobind Singh Vs Commissioner & Ors.

Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 877

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High Courts23 Oct 2006

Uttar Haryana Bijli Vitran Nigam Ltd. Vs Mehtab Singh

Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 127 : (2007) 1 PLR 428 : (2006) 4 RCR(Civil) 844 : (2006) 2 RCR(Rent) 613

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High Courts23 Oct 2006Dismissed

Jai Kumar Jain Vs Assistant Commissioner of Income Tax

Punjab And Haryana At Chandigarh · (2007) 207 CTR 356 : (2009) 311 ITR 339

Income Tax Act, 1961 — Section 132, 143, 158B, 158BA, 158BC

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High Courts23 Oct 2006Dismissed

Dr. (Mrs.) S.L. Sud Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2008) 1 SLJ 213

Constitution of India, 1950 — Article 226, 245, 246, 254, 311

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High Courts23 Oct 2006Allowed

Director, State Transport Punjab and Others Vs Kulwant Singh and Another

Punjab And Haryana At Chandigarh · (2007) 147 PLR 128

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 11A

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High Courts19 Oct 2006Dismissed

Subhash Chand Dhiman Vs State of Haryana and Another

Punjab And Haryana At Chandigarh · (2007) 113 FLR 144 : (2007) 145 PLR 358

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F

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High Courts19 Oct 2006Dismissed

United India Insurance Company Limited Vs Lilly Uppal and Others

Punjab And Haryana At Chandigarh · (2007) 146 PLR 592

Motor Vehicles Act, 1988 — Section 170

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High Courts18 Oct 2006

Rajinder Kumar Vs Niranjan Lal & Anr.

Punjab And Haryana At Chandigarh · (2007) 1 ILR (P&H) 248 : (2007) 1 PLR 443 : (2006) 4 RCR(Civil) 840 : (2006) 2 RCR(Rent) 608

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High Courts18 Oct 2006Allowed

Mohinder Singh Vs State of Punjab and Others

Punjab And Haryana At Chandigarh · (2007) 1 RCR(Criminal) 535

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 427

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High Courts18 Oct 2006Dismissed

Lalit Hosiery and Others Vs Union of India (UOI) and Others

Punjab And Haryana At Chandigarh · (2009) 221 CTR 692

Income Tax Act, 1961 — Section 113

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High Courts18 Oct 2006

Kuldeep Singh @ Kuldeep Dass Vs Uttam Dass and Others

Punjab And Haryana At Chandigarh · (2007) 147 PLR 689 : (2007) 3 RCR(Civil) 63

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High Courts18 Oct 2006Dismissed

Punjab State Cooperative Agricultural Development Bank Ltd. Vs Commissioner of Income Tax and Another

Punjab And Haryana At Chandigarh · (2007) 207 CTR 352

Income Tax Act, 1961 — Section 139, 143, 147, 148, 154

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