High Courts28 Oct 2006Allowed
Paramjit Walia Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2008) 2 SLJ 218
Punjab Municipal Act, 1911 — Section 39
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 15 of 117
High Courts27 Oct 2006
Commissioner of Income Tax Vs Nahar Spg. Mills Ltd.
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0113
Income Tax Act, 1961 — Section 143(2), 80HHC
High Courts27 Oct 2006Dismissed
Rajiv Kumar and Another Vs Kanta Devi
Punjab And Haryana At Chandigarh · (2007) 146 PLR 778
Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 53A
High Courts27 Oct 2006Allowed
Jagdish Rai Vs Manohar Lal and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 310 : (2007) 2 RCR(Civil) 50
Waqf Act, 1995 — Section 83, 85
High Courts27 Oct 2006
Tara Devi Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 234 : (2007) 1 RCR(Civil) 493
Land Acquisition Act, 1894 — Section 18, 4
High Courts27 Oct 2006
Honey Sweets and others Vs Kulwinder Singh and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 593
High Courts27 Oct 2006
Sawinder Singh Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 17
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Oct 2006Dismissed
Smt. Swaran Bawa Vs Home Secretary (UT) Administration and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 377
Limitation Act, 1963 — Section 5
High Courts26 Oct 2006
Gurmail Kaur Vs Darbara Singh and another
Punjab And Haryana At Chandigarh · (2007) 3 PLR 393 : (2007) 1 RCR(Civil) 350
High Courts26 Oct 2006Dismissed
Khushminder Singh Vs Harbhajan Kaur
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0121
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts26 Oct 2006Dismissed
M/s. Shirdi Overseas Imports and Exports and another Vs M/s. Serve Overseas and another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 1057
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2006Dismissed
Davinder Singh Vs Sukhjinder Kaur
Punjab And Haryana At Chandigarh · (2007) 145 PLR 401 : (2006) 4 RCR(Civil) 874(1) : (2006) 4 RCR(Civil) 874
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts26 Oct 2006Allowed
Chhaju Ram Vs Mahender Singh and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 721 : (2007) 145 PLR 401(1) : (2006) 4 RCR(Civil) 874
Constitution of India, 1950 — Article 227
High Courts26 Oct 2006
Avtar Singh & Anr. Vs Charanjit Kaur & Anr.
Punjab And Haryana At Chandigarh · (2006) 10 P&H CK 0069
High Courts26 Oct 2006
Balbir Kaur & Ors. Vs Ranjit Singh & Ors.
Punjab And Haryana At Chandigarh · (2006) 4 RCR(Civil) 878
High Courts26 Oct 2006Allowed
Salwan Properties Pvt. Ltd. and Another Vs Gian Chand and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 403 : (2006) 4 RCR(Civil) 875
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts26 Oct 2006Dismissed
M/s. Shirdi Overseas Imports and Exports and Another Vs M/s. Serve Overseas and Another
Punjab And Haryana At Chandigarh · (2006) 20 CriminalCC 1057
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Oct 2006
Chhabag Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2007) 4 PLR 421 : (2007) 2 RCR(Criminal) 568
High Courts24 Oct 2006
Shiv Mandir Prabandhak Committee, Jalandhar Cantt. Vs Hukam Chand & Ors.
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 140 : (2006) 4 RCR(Civil) 876
High Courts24 Oct 2006Dismissed
Punjab State Cooperative Supply and Marketing Federation Limited Vs Union of India (UOI) and Others
Punjab And Haryana At Chandigarh · (2006) 206 CTR 194 : (2007) 290 ITR 15
Income Tax Act, 1961 — Section 139, 143, 143(2), 147, 148