High Courts16 Sept 2006Dismissed
Gurdev Singh and another Vs Mt. Chinto and others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 6
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 24 of 117
High Courts16 Sept 2006
Gurdev Singh and Another Vs Mt. Chinto and Others
Punjab And Haryana At Chandigarh · AIR 2006 P&H 6
High Courts15 Sept 2006
Jaswant Singh Vs State of Punjab & ors.
Punjab And Haryana At Chandigarh · (2007) 2 LLR 361 : (2007) 1 PLR 436 : (2006) 4 RCR(Civil) 769
High Courts15 Sept 2006
Commissioner of Income Tax Vs Punjab Kesari Hosiery Factory
Punjab And Haryana At Chandigarh · (2008) 304 ITR 247
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
High Courts15 Sept 2006Allowed
Jagdish Vs Brij Lal
Punjab And Haryana At Chandigarh · (2007) 145 PLR 398
High Courts15 Sept 2006Dismissed
Parmodh Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2007) 2 SLJ 500
Constitution of India, 1950 — Article 14, 16, 226
High Courts15 Sept 2006Dismissed
Shri Gurudev Photo Color Vs Commissioner of Customs (Import)
Punjab And Haryana At Chandigarh · (2007) 207 ELT 176
Customs Act, 1962 — Section 110, 111, 142Land Acquisition Act, 1894 — Section 6
High Courts15 Sept 2006
Leena Dutta Vs Gurnam Singh and others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 219 : (2006) 4 RCR(Civil) 777 : (2006) 4 RCR(Civil) 777(1)
High Courts15 Sept 2006
Satpal Singh Vs Hardev Singh and others
Punjab And Haryana At Chandigarh · (2006) 4 Law Herald 3029 : (2006) 3 LLR 641 : (2007) 1 PLR 464 : (2006) 4 RCR(Civil) 774
High Courts15 Sept 2006
Sangrur Vanaspati Mills Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 288 ITR 222
High Courts15 Sept 2006Dismissed
Anil Kumar Vig Vs Deputy Commissioner, Central Excise Division and Others
Punjab And Haryana At Chandigarh · (2007) 145 PLR 397 : (2006) 4 RCR(Civil) 776
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 2006Allowed
Commissioner of Income Tax Vs O.K. Hosiery Mills
Punjab And Haryana At Chandigarh · (2008) 304 ITR 110
Income Tax Act, 1961 — Section 35B
High Courts15 Sept 2006Dismissed
New India Construction Co. Ltd. and Others Vs Desh Raj and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 801 : (2007) 146 PLR 822 : (2007) 1 RCR(Civil) 387
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Sept 2006Dismissed
Paramjit Singh Vs Amarjit Singh Walia and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 391 : (2007) 1 RCR(Civil) 192 : (2006) 2 RCR(Rent) 663
East Punjab Urban Rent Restriction Act, 1949 — Section 13A, 18A
High Courts15 Sept 2006
Commissioner of Income Tax Vs Oswal Woollen Mills Ltd. (No. 3)
Punjab And Haryana At Chandigarh · (2007) 289 ITR 270
Income Tax Act, 1961 — Section 80J
High Courts15 Sept 2006Dismissed
Jaspal Singh Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2006) 205 CTR 624 : (2007) 290 ITR 306
High Courts14 Sept 2006
Mohinder Singh Vs Bharat Sanchar Nigam Ltd.& Anr.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 439 : (2006) 4 RCR(Civil) 773
High Courts14 Sept 2006
Deepak Narang : R.K.Sood Vs State of Haryana and another
Punjab And Haryana At Chandigarh · (2007) 2 ISJ 64 : (2007) 2 PLR 285
High Courts14 Sept 2006
Inderjit Singh Bansal Vs Ajit Singh & Ors.
Punjab And Haryana At Chandigarh · (2007) 1 PLR 434 : (2006) 4 RCR(Civil) 757(1)
High Courts14 Sept 2006
Madan Lal and sons Vs Yoginder Sharma and others
Punjab And Haryana At Chandigarh · (2007) 1 PLR 763 : (2007) 1 RCR(Civil) 388