High Courts05 Sept 2006
Commissioner of Income Tax, Jalandhar Vs Neel Kamal Rubber Industries
Punjab And Haryana At Chandigarh · (2006) 157 TAXMAN 49
Income Tax Act, 1961 — Section 139, 139(1), 142, 271B, 44AB
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 32 of 117
High Courts05 Sept 2006
Tilak Raj Madan Mohan Vs State of Punjab
Punjab And Haryana At Chandigarh · (2009) 20 VST 351
Punjab General Sales Tax Act, 1948 — Section 2(i)
High Courts05 Sept 2006Dismissed
Dharam Pal Sharma Vs Bachni Devi and Others
Punjab And Haryana At Chandigarh · (2007) 146 PLR 781
Constitution of India, 1950 — Article 227
High Courts05 Sept 2006Dismissed
Emson Tools Mfg. Corporation Ltd. Vs Commissioner of Income Tax
Punjab And Haryana At Chandigarh · (2007) 207 CTR 577 : (2008) 296 ITR 304
High Courts05 Sept 2006Dismissed
Victor Industries and Others Vs Banarasi Lal
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 370 : (2007) 145 PLR 321 : (2007) 1 RCR(Civil) 472 : (2007) 1 RCR(Rent) 62
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17
High Courts05 Sept 2006
Commissioner of Income Tax Vs State Bank of Patiala
Punjab And Haryana At Chandigarh · (2008) 300 ITR 395
INTEREST TAX ACT, 1974 — Section 2Negotiable Instruments Act, 1881 (NI) — Section 32Reserve Bank of India Act, 1934 — Section 42
High Courts05 Sept 2006
Commissioner of Income Tax (Central) Vs Avery Cycle Industries (P.) Ltd.
Punjab And Haryana At Chandigarh · (2007) 292 ITR 198
Income Tax Act, 1961 — Section 139, 32A, 37, 40A, 43B
High Courts05 Sept 2006
Commissioner of Income Tax Vs Ambika Forgings
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0242
Income Tax Act, 1961 — Section 37, 40A
High Courts05 Sept 2006Dismissed
Kartar Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0241
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 148, 149, 307, 323Punjab Civil Services Rules — Rule 5.32A
High Courts05 Sept 2006
Neki Ram Vs The Deputy Collector, Adampur Water Services Division and Others
Punjab And Haryana At Chandigarh · (2007) 1 RCR(Civil) 59
Haryana Canal and Drainage Act, 1974 — Section 55(1), 55(5)
High Courts05 Sept 2006
Ram Niwas Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0234
Constitution of India, 1950 — Article 226
High Courts05 Sept 2006
Jitender Singh and Another Vs Shri R.S. Gujral and Another
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0221
High Courts05 Sept 2006Dismissed
Kanchan Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0215
Haryana Civil Services (Punishment and Appeal) Rules, 1987 — Rule 13
High Courts05 Sept 2006Dismissed
S.S. Ansari Vs Ansal Properties and Industries Ltd.
Punjab And Haryana At Chandigarh · (2007) 2 CivCC 203 : (2006) 4 RCR(Civil) 838 : (2006) 2 RCR(Rent) 591
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 630 , 630(1)
High Courts05 Sept 2006
Karamjit Singh Bajwa Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0207
High Courts05 Sept 2006Dismissed
Niranjan Kaur Vs Charanjit Kaur and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0201
High Courts05 Sept 2006Dismissed
Hans Raj Vs Municipal Counsel Nabha
Punjab And Haryana At Chandigarh · (2007) 145 PLR 289 : (2006) 4 RCR(Civil) 428 : (2006) 4 RCR(Civil) 728
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts05 Sept 2006Dismissed
Smt. Kamla Devi Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0197
High Courts05 Sept 2006
Smt. Sushila Devi Jain Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0158
Constitution of India, 1950 — Article 226
High Courts05 Sept 2006
Dharam Pal and Others Vs Bhim Kaur and Others
Punjab And Haryana At Chandigarh · (2007) 1 CivCC 331 : (2007) 1 RCR(Civil) 97