High Courts01 Sept 2006
The Commissioner of Income Tax Vs National Food Grains Dealers
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0062
Income Tax Act, 1961 — Section 40
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 36 of 117
High Courts01 Sept 2006
Tara Singh and Others Vs Shri A.K. Dubey, IAS and Others
Punjab And Haryana At Chandigarh · (2006) 09 P&H CK 0058
High Courts31 Aug 2006
D.C. Tanwar Vs Shri M.R. Anand, IAS and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0524
High Courts31 Aug 2006Allowed
Sunehra Singh Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0522
Constitution of India, 1950 — Article 226
High Courts31 Aug 2006Dismissed
Inder Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0516
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 174, 482Penal Code, 1860 (IPC) — Section 120B, 302
High Courts31 Aug 2006Allowed
Harpal Singh alias Goldy Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0513
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 341
High Courts31 Aug 2006Dismissed
Commissioner of C. Ex. Vs U.T. Limited
Punjab And Haryana At Chandigarh · (2007) 207 ELT 27
High Courts31 Aug 2006
Bhim Trading Company Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0508
High Courts31 Aug 2006Allowed
Ramesh Kumar Vs State of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0502
High Courts31 Aug 2006
Yogesh Sharma and Others Vs Ms. Sarojni Gautam Sharma and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0473
High Courts31 Aug 2006
Sukhpal Singh and Others Vs The State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0462
High Courts31 Aug 2006
Sarnam Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0459
Criminal Procedure Code, 1973 (CrPC) — Section 319, 438Penal Code, 1860 (IPC) — Section 120B, 302, 34
High Courts31 Aug 2006Dismissed
Senior Medical Officer, Incharge, Primary Health Centre Vs Sukhwinder Singh and Another
Punjab And Haryana At Chandigarh · (2007) 112 FLR 1135
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H, 25J
High Courts31 Aug 2006Dismissed
Gurmail Kaur and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0457
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts31 Aug 2006
Kharaiti Lal Handa and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0444
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 323, 498A, 506
High Courts31 Aug 2006
Nirmaljit Singh and Another Vs State of Punjab
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 173, 438Penal Code, 1860 (IPC) — Section 323, 324, 326, 34
High Courts31 Aug 2006Dismissed
A.S.I. Jairaj Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0424
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 7
High Courts31 Aug 2006
Shrawan Kumar and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0369
High Courts31 Aug 2006Dismissed
Meena and Others Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0351
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 438, 482Penal Code, 1860 (IPC) — Section 34, 366
High Courts31 Aug 2006Dismissed
Rishi Ram Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0347
Constitution of India, 1950 — Article 226