High Courts30 Aug 2006Dismissed
Jarnail Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0348
COURT ARCHIVE
Punjab And Haryana At Chandigarh judgments, 2006
2,340 judgments · page 38 of 117
High Courts30 Aug 2006
Sunehra Devi and others Vs Rajinder Singh and another
Punjab And Haryana At Chandigarh · (2007) 1 PLR 722 : (2007) 1 RCR(Civil) 491
High Courts30 Aug 2006
Smt. Pritam Kaur Grewal and Others Vs The Improvement Trust and Others
Punjab And Haryana At Chandigarh · (2007) 147 PLR 165
Constitution of India, 1950 — Article 226, 227
High Courts30 Aug 2006Dismissed
Preeti Bagotia and Others Vs The State Admission Committee and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0129
High Courts30 Aug 2006Allowed
Naresh Kumar Vs Secretary to Government of Haryana and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0101
Constitution of India, 1950 — Article 14, 16, 166, 226
High Courts29 Aug 2006Dismissed
Jagan Nath Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0527
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18Penal Code, 1860 (IPC) — Section 109, 167, 195, 211, 342
High Courts29 Aug 2006
Amba Plastic Industries Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0511
Haryana General Sales Tax Rules, 1975 — Rule 28A
High Courts29 Aug 2006Dismissed
Puneet Yadav Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0510
High Courts29 Aug 2006Dismissed
Ranbir Singh and Others Vs State of Haryana
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0435
Criminal Law (Amendment) Act, 1932 — Section 10Criminal Procedure Code, 1973 (CrPC) — Section 133, 156, 173, 195, 482Penal Code, 1860 (IPC) — Section 188
High Courts29 Aug 2006Dismissed
Badal Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0352
High Courts29 Aug 2006
Bagh Singh Vs Karam Singh and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0176
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts29 Aug 2006Dismissed
Darshan Singh Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0170
High Courts29 Aug 2006
Gogi Vs Ranjit Singh and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0163
High Courts29 Aug 2006
Satish Sharma Vs The Haryana Urban Development Authority and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0162
High Courts29 Aug 2006Dismissed
Hari Lal Vs Presiding Officer and Another
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0158
Constitution of India, 1950 — Article 226, 227
High Courts29 Aug 2006Allowed
Sumer Singh Vs State of Haryana and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0142
High Courts29 Aug 2006
Joginder Kaur Vs Anju and Others
Punjab And Haryana At Chandigarh · AIR 2007 P&H 144 : (2007) 145 PLR 299 : (2006) 4 RCR(Civil) 721
Constitution of India, 1950 — Article 173
High Courts29 Aug 2006Dismissed
Commissioner of Central Excise Vs Aarti Steel Limited
Punjab And Haryana At Chandigarh · (2007) 207 ELT 35
Central Excises and Salt Act, 1944 — Section 11A, 35H
High Courts29 Aug 2006Dismissed
Commissioner of Central Excise Commissionerate Vs Prem Khalsa Iron and Steel Rolling Mills
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0072
High Courts29 Aug 2006
Sukhminder Singh and Others Vs State of Punjab and Others
Punjab And Haryana At Chandigarh · (2006) 08 P&H CK 0069
Constitution of India, 1950 — Article 311