High Courts17 Mar 2008
Microsoft Corporation and Another Vs Mitesh Jain and Another
Delhi High Court · (2008) 03 DEL CK 0274
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 103 of 138
High Courts17 Mar 2008
Delhi Kuteer Udhayami Sangthan Vs The State of Delhi
Delhi High Court · (2008) 03 DEL CK 0267
High Courts17 Mar 2008
Shri Amar Chand Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0266
High Courts17 Mar 2008Allowed
Smt. Uma Ojha and Another Vs Sh. Sat Narain and Others
Delhi High Court · (2008) 11 ILR Delhi 58
High Courts17 Mar 2008Dismissed
Delhi Transport Corporation Vs Smt. Swinder Gill
Delhi High Court · (2008) 03 DEL CK 0262
High Courts17 Mar 2008
Smt. Kailash Chawla and Others Vs Shri Inder Singh and Others
Delhi High Court · (2008) 1 ILR Delhi 62
High Courts17 Mar 2008Dismissed
Ramesh Chand Sachdeva Vs Lovleen
Delhi High Court · (2008) 03 DEL CK 0256
High Courts17 Mar 2008Allowed
Iqbal Singh and Others Vs Anjana Devi and Others
Delhi High Court · (2008) 03 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, 11
High Courts17 Mar 2008Dismissed
Oriental Insurance Co. Ltd. Vs Sh. Gugan Singh and Others
Delhi High Court · (2008) 03 DEL CK 0198
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts17 Mar 2008
Smt. Ranjana Jain and Another Vs Sh. Aditya Singh and Others
Delhi High Court · (2008) 2 ILR Delhi 968
High Courts17 Mar 2008
GE Capital Transportation Vs Shamsuddin
Delhi High Court · (2008) 2 ARBLR 104 : (2008) 151 DLT 372
Arbitration and Conciliation Act, 1996 — Section 9
High Courts17 Mar 2008Dismissed
Ms. Rabia Vs Jamia Millia Islamia University and Others
Delhi High Court · (2008) 102 DRJ 587
Constitution of India, 1950 — Article 29, 30
High Courts17 Mar 2008
In Re: Hindustan Hydel Projects (P.) Ltd.
Delhi High Court · (2008) 86 SCL 102
Companies Act, 1956 — Section 391, 394, 394(1)
High Courts17 Mar 2008
Hindustan Fertilizer Vs J.M. Baxi and Co.
Delhi High Court · (2008) 03 DEL CK 0154
Arbitration and Conciliation Act, 1996 — Section 30, 31(3), 34
High Courts17 Mar 2008Dismissed
National Thermal Power Corporation Ltd. Vs Industrial Development Bank of India and Others
Delhi High Court · (2008) 1 CTLJ 251
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts17 Mar 2008
Microsoft Corporation and Another Vs Faizal A. and Another
Delhi High Court · (2008) 03 DEL CK 0132
High Courts17 Mar 2008Dismissed
Kalpana Sharma Vs Personal Care System
Delhi High Court · (2008) 1 ILR Delhi 66 : (2008) 37 PTC 231
High Courts17 Mar 2008Dismissed
Mohd. Suleman Vs Northern Steel and General Mills (P) Ltd.
Delhi High Court · (2008) 2 ILR Delhi 964
High Courts17 Mar 2008Dismissed
Union of India (UOI) Vs Hardeep Engineers P. Ltd.
Delhi High Court · (2008) 148 DLT 562
High Courts17 Mar 2008
Asha Pant Vs State and Others Kanwal Chaudhri and Another Vs State
Delhi High Court · (2008) 102 DRJ 216