High Courts13 Mar 2008
Delhi Transport Corporation Vs Shri. Inderjit Singh
Delhi High Court · (2008) 03 DEL CK 0297
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 105 of 138
High Courts13 Mar 2008Dismissed
Ravi Chopra Vs State and Another
Delhi High Court · (2009) 1 ALD(Cri) 13 : (2008) 3 BC 136 : (2008) 102 DRJ 147
High Courts13 Mar 2008
Smt. Varsha Chadha and Others Vs Shri Ajit and Others
Delhi High Court · (2008) 03 DEL CK 0233
High Courts13 Mar 2008
Smt. Shukla and Others Vs Sh. Mahaveer Singh Judda and Others
Delhi High Court · (2008) 03 DEL CK 0201
Motor Vehicles Act, 1988 — Section 168
High Courts13 Mar 2008
DLF Universal Ltd. and Another Vs Rajni Gupta
Delhi High Court · (2008) 149 DLT 560 : (2008) 151 PLR 3
High Courts13 Mar 2008Dismissed
Smt. Phoolwati and Others Vs Smt. Ram Dei and Others
Delhi High Court · (2008) 150 DLT 105
High Courts13 Mar 2008Dismissed
Smt. Dharambiri Devi and Others Vs The Ministry of Railway and Another
Delhi High Court · (2008) 149 DLT 434
High Courts13 Mar 2008
United India Insurance Co. Ltd. Vs Sh. Brij Raj Singh and Another
Delhi High Court · (2009) ACJ 1452
High Courts13 Mar 2008
Punjab National Bank Vs Harish Chopra
Delhi High Court · (2008) 03 DEL CK 0014
High Courts12 Mar 2008Dismissed
The Oriental Insurance Co. Ltd. Vs Hari Prasad and Others
Delhi High Court · (2008) 03 DEL CK 0249
Motor Vehicles Act, 1988 — Section 149, 149(2), 170
High Courts12 Mar 2008Dismissed
Bhagat Brothers Vs Paras Nath Upadhyay
Delhi High Court · (2008) 149 DLT 381 : (2008) 117 FLR 1007 : (2008) 1 ILR Delhi 36 : (2009) 1 SLJ 432
High Courts12 Mar 2008Allowed
Siri Chand Gupta Vs Santosh Kumari and Another
Delhi High Court · (2008) 2 ILR Delhi 943
High Courts12 Mar 2008Dismissed
Hindustan Cables Ltd. and Others Vs The State, Govt. of NCT of Delhi and Manish Industries
Delhi High Court · (2008) 4 BC 649 : (2008) 3 CivCC 326 : (2008) 149 DLT 653 : (2008) 2 RCR(Criminal) 878
High Courts12 Mar 2008
Jawahar Lal Nehru Hockey Tournament Society Vs Radiant Sports Management (P) Ltd.
Delhi High Court · (2008) 03 DEL CK 0119
High Courts12 Mar 2008Allowed
Meera Kapoor Vs State and Another Khalild Safi-Ulah and Another Vs State
Delhi High Court · (2008) 102 DRJ 280
High Courts12 Mar 2008
Super Auto Corporation Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 03 DEL CK 0055
High Courts12 Mar 2008Dismissed
Bhim Sain Gupta Vs Sunil Gupta and Others
Delhi High Court · (2008) 150 DLT 610
High Courts11 Mar 2008Dismissed
Shri Darshan Lal Vohra Vs S.Bhagwant Singh (Deceased represented through LRs.)
Delhi High Court · (2008) 102 DRJ 339 : (2008) 2 ILR Delhi 828
Constitution of India, 1950 — Article 226, 227Delhi Rent Control Act, 1958 — Section 14(1), 25, 38Registration Act, 1908 — Section 49