High Courts07 Jan 2008Dismissed
Commissioner of Income Tax Vs Madhwan Bashyam
Delhi High Court · (2008) 214 CTR 335 : (2009) 312 ITR 90
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 138 of 138
High Courts07 Jan 2008
Sh. R.K. Chaudhary @ Rajan and Another Vs Prof. Ram Prakash
Delhi High Court · (2008) 01 DEL CK 0030
High Courts04 Jan 2008Dismissed
Col. I.S. Rathee Vs Union of India (UOI) and Another
Delhi High Court · (2008) 01 DEL CK 0215
Army Rules, 1954 — Rule 39, 40(2)Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
High Courts04 Jan 2008Dismissed
Hawkins Cookers Limited Vs Murugan Enterprises
Delhi High Court · (2008) 2 ILR Delhi 137 : (2008) 36 PTC 290
Trade Marks Act, 1999 — Section 11(2), 134, 29, 29(2), 29(3)
High Courts04 Jan 2008
Ajay Relan Vs Pranay Somaia and Others and Ce Construction Limited
Delhi High Court · (2008) 01 DEL CK 0192
Companies Act, 1956 — Section 125, 209Easements Act, 1882 — Section 60Evidence Act, 1872 — Section 110, 114, 45, 47, 91
High Courts04 Jan 2008
The Delhi Flour Mills Co. Ltd. Vs Ram Avtar
Delhi High Court · (2008) 01 DEL CK 0128
High Courts04 Jan 2008
Dalmia Dairy Vs Commissioner of Income Tax Commissioner of Income Tax Vs Dalmia Dairy
Delhi High Court · (2008) 217 CTR 340 : (2008) 172 TAXMAN 44
High Courts04 Jan 2008Dismissed
Delhi Villagers Development Vs Govt. of India and Others
Delhi High Court · (2008) 01 DEL CK 0098
High Courts04 Jan 2008Dismissed
K.L. Hotels Pvt. Ltd. Vs Bigjo''s Estate Ltd.
Delhi High Court · (2008) 1 ILR Delhi 1381
High Courts04 Jan 2008
Niraj Trivedi Vs State of Bihar and Others
Delhi High Court · (2008) 01 DEL CK 0036
High Courts04 Jan 2008Dismissed
Davender Kumar Vs Anil Kumar and Another
Delhi High Court · (2008) 01 DEL CK 0031
High Courts04 Jan 2008Dismissed
Shri Rajesh Kumar Gulati Vs National Agricultural Co-operative Marketing Federation of India Ltd. (NAFED), Earthtech Enterprises Ltd., Shri Mahavir Prasad Mishra and Shri Avdesh Kumar Singh
Delhi High Court · (2008) 147 DLT 219 : (2008) 7 ILR Delhi 1 Supp
High Courts03 Jan 2008Dismissed
The Motor and General Finance Ltd. Vs Delhi Development Authority and Others
Delhi High Court · (2008) 01 DEL CK 0208
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 5Delhi Development Act, 1957 — Section 53BEvidence Act, 1872 — Section 68
High Courts03 Jan 2008
Punjab National Bank Vs Commissioner of Income Tax
Delhi High Court · (2011) 332 ITR 337
Reserve Bank of India Act, 1934 — Section 42(1B)
High Courts03 Jan 2008Dismissed
Rathi Ispat Ltd. Vs Goyal MG Gases Pvt. Ltd. Goyal MG Gases Pvt. Ltd. Vs Rathi Ispat Ltd.
Delhi High Court · (2008) 01 DEL CK 0127
High Courts03 Jan 2008Dismissed
U.P.S.R.T.C. Vs Mr. Sharafat Hussain and Another
Delhi High Court · (2008) 01 DEL CK 0051
High Courts02 Jan 2008Dismissed
Delhi Cantonment Board Vs Sh. S.N. Sahni
Delhi High Court · (2008) 01 DEL CK 0207
High Courts02 Jan 2008
Rajiv Khurana Vs The State of NCT of Delhi and Another
Delhi High Court · (2008) 01 DEL CK 0129
High Courts02 Jan 2008Allowed
A.G. Gaggar Vs State and Another
Delhi High Court · (2008) 8 ILR Delhi 17
High Courts02 Jan 2008
Commissioner of Income Tax-III Vs Silver Streak Trading Pvt. Ltd.
Delhi High Court · (2008) 216 CTR 260 : (2008) 169 TAXMAN 16