High Courts09 Jan 2008
Smt. Krishna Devi and Others Vs Sh. Deewan Singh and Others
Delhi High Court · (2008) 01 DEL CK 0047
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 137 of 138
High Courts08 Jan 2008Dismissed
Pramod Building and Developers Pvt. Ltd. Vs Smt. Shanta Chopra
Delhi High Court · (2008) 01 DEL CK 0205
High Courts08 Jan 2008
S.C. Gupta Vs M/s. Elin Electronics Ltd. and Others
Delhi High Court · (2008) 7 ILR Delhi 24 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts08 Jan 2008Dismissed
New India Assurance Co. Vs Mithlesh and Others
Delhi High Court · (2008) 01 DEL CK 0197
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts08 Jan 2008
Smt. Suti Devi and Others Vs Sh. Satyavir and Others
Delhi High Court · (2008) 01 DEL CK 0196
High Courts08 Jan 2008Allowed
Gita Berry Vs Genesis Educational Foundation
Delhi High Court · (2009) 1 CivCC 352 : (2008) 151 DLT 155 : (2008) 2 ILR Delhi 264
High Courts08 Jan 2008Dismissed
Poonam Gupta and Another Vs Anita V.Kumar and Another
Delhi High Court · (2008) 100 DRJ 676
High Courts08 Jan 2008Dismissed
Saheb Singh, Proprietor, Jai Jagdamba Enterpirses Vs State (NCT of Delhi) and Skol Breweries Ltd.
Delhi High Court · (2008) 2 ILR Delhi 252
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139, 141, 142Penal Code, 1860 (IPC) — Section 420
High Courts08 Jan 2008Dismissed
United India Insurance Co. Ltd. Vs Smt. Anita and Others
Delhi High Court · (2008) ACJ 1725
High Courts07 Jan 2008Allowed
Mohan Machines Limited Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0227
Constitution of India, 1950 — Article 226Imports and Exports (Control) Act, 1947 — Section 4(1)
High Courts07 Jan 2008Dismissed
Urmila Punera and Another Vs Union of India (UOI) and Another
Delhi High Court · (2008) 102 DRJ 624
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 5(1), 9
High Courts07 Jan 2008Dismissed
Tiffins Barytes Asbestos and Paints Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2008) 01 DEL CK 0174
High Courts07 Jan 2008Dismissed
Rajendras (India) Ltd. Vs Sageer Ahmed
Delhi High Court · (2008) 01 DEL CK 0136
High Courts07 Jan 2008
Abhay Sapru Vs Chitralekha Bakshi and Another
Delhi High Court · (2008) 102 DRJ 744 : (2008) ILR Delhi 231 Supp
High Courts07 Jan 2008Dismissed
Shri Kanhaiya Lal Gautam Vs Mrs. Vimlesh
Delhi High Court · (2008) 2 ILR Delhi 247
High Courts07 Jan 2008Allowed
Cable News Network LP, LLLP (CNN) Vs Cam News Network Limited
Delhi High Court · (2008) 36 PTC 255
High Courts07 Jan 2008Allowed
Vysya Leasing and Finance Ltd. Vs Amrit Lal Bajaj and Co. and Another
Delhi High Court · (2008) 146 DLT 741
High Courts07 Jan 2008
Smt. Shrem Wati and Another Vs S.K. Plastics and Another
Delhi High Court · (2008) 01 DEL CK 0045
High Courts07 Jan 2008Dismissed
Kishan Chand and Sons Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2008) 01 DEL CK 0033