High Courts14 Jan 2008Dismissed
Shri Dharampal Vs Delhi Transport Corporation and Another
Delhi High Court · (2008) 101 DRJ 197
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 135 of 138
High Courts14 Jan 2008
Radhey Shyam Gupta and Another Vs Satpal Madan
Delhi High Court · (2008) 01 DEL CK 0114
High Courts14 Jan 2008Dismissed
MCD Vs Delhi Brass and Metal Works Pvt. Ltd.
Delhi High Court · (2008) 147 DLT 243
High Courts14 Jan 2008Dismissed
Amarjit Singh and Another Vs Sh. Vinod Kumar Sharma and Another
Delhi High Court · (2008) 129 ECC 131 : (2008) 155 ECR 131 : (2008) 226 ELT 34
High Courts14 Jan 2008Dismissed
Mountain Mist Agro India (Pvt.) Ltd. and Another Vs S. Subramaniyam
Delhi High Court · (2008) 3 BC 583 : (2008) 4 CivCC 456 : (2008) 149 DLT 40 : (2008) 2 ILR Delhi 301 : (2009) 1 RCR(Civil) 313
High Courts14 Jan 2008
Smt. Prem Devi and Another Vs Shri Satish Kumar and Others
Delhi High Court · (2008) 01 DEL CK 0040
High Courts11 Jan 2008Dismissed
D.A.V. Higher Secondary School Vs University of Delhi and Another
Delhi High Court · (2008) 01 DEL CK 0190
Succession Act, 1925 — Section 262, 263
High Courts11 Jan 2008Allowed
Ambassador Cards Pvt. Ltd. Vs State and Another
Delhi High Court · (2008) 3 BC 78
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jan 2008Dismissed
Mahender Singh Vs High Court of Delhi and Another
Delhi High Court · (2008) 2 BC 619 : (2009) 151 CompCas 485 : (2010) 102 SCL 20
Constitution of India, 1950 — Article 227Criminal Law (Amendment) Act, 1952 — Section 9Criminal Procedure Code, 1973 (CrPC) — Section 115, 2, 31, 374(2), 374(3)
High Courts11 Jan 2008
Asha Aggarwal (Dr.) and Others Vs Union of India (UOI) and Another
Delhi High Court · (2009) 1 SLJ 225
Administrative Tribunals Act, 1985 — Section 19, 4(1)Constitution of India, 1950 — Article 14, 16, 226
High Courts11 Jan 2008Allowed
Azmat Ali Vs Union of India (UOI) and Others
Delhi High Court · (2008) 3 SLJ 42
Constitution of India, 1950 — Article 14, 16Industrial Undertakings (Development and Regulation) Act, 1951 — Section 18AA(1)Railway Servants (Discipline and Appeal) Rules, 1968 — Rule 9, 9(18), 9(19), 9(22), 9(9)(a)
High Courts11 Jan 2008Allowed
Vimal Kumar Behl Vs Union of India (UOI) and Others
Delhi High Court · (2008) 102 DRJ 480
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 10Prevention of Illicit Traffic in Narcotic Drugs and Psychotropic Substances Act, 1988 — Section 3(1)
High Courts11 Jan 2008Dismissed
Manohar Singh Vs N.T.P.C. and Another
Delhi High Court · (2008) 01 DEL CK 0173
High Courts11 Jan 2008
Oriental Insurance Co. Ltd. Vs Dukh Haran Singh and Others
Delhi High Court · (2008) 01 DEL CK 0168
High Courts11 Jan 2008
Smt. Som Wati and Others Vs Shri Satya Dev and Others
Delhi High Court · (2008) 01 DEL CK 0166
High Courts11 Jan 2008Dismissed
Sh. Sarabjit Singh Anand and Others Vs Sh. Manjit Singh Anand and Others
Delhi High Court · (2008) 106 DRJ 377
High Courts11 Jan 2008
Delhi Development Authority Vs Ms. Swaran Mr. Vishwa Raj Saxena Vs Delhi Development Authority
Delhi High Court · (2008) 01 DEL CK 0145
High Courts11 Jan 2008Dismissed
The Commissioner of Income Tax (Central) Vs Saraya Industries Ltd.
Delhi High Court · (2008) 146 DLT 625
High Courts11 Jan 2008Dismissed
Himachal Joint Venture Vs Panilpina World Transport (India) Pvt. Ltd.
Delhi High Court · (2008) 01 DEL CK 0137
High Courts11 Jan 2008Dismissed
Gulshan Vs Government of NCT of Delhi
Delhi High Court · (2008) 101 DRJ 661