High Courts16 Jan 2008Dismissed
The Commissioner of Police and Others Vs H.C. Durgesh Kumar
Delhi High Court · (2008) 147 DLT 42 : (2008) 2 ILR Delhi 459 : (2008) 3 SLJ 78
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 134 of 138
High Courts15 Jan 2008
Provogue (India) TD Vs Naveen Kholi
Delhi High Court · (2008) 104 DRJ 627
Arbitration and Conciliation Act, 1996 — Section 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 63
High Courts15 Jan 2008
Shashi Kant Singh and Another Vs The State (NCT of Delhi)
Delhi High Court · (2009) 237 ELT 455
High Courts15 Jan 2008Dismissed
Prakash Chandra Vs State of NCT of Delhi and Others
Delhi High Court · (2008) 01 DEL CK 0091
High Courts15 Jan 2008
Bharat Bijlee Ltd. Vs P.S. Prasad and Family (HUF)
Delhi High Court · (2008) 148 DLT 664
High Courts15 Jan 2008Allowed
Meenakshi Equipments Pvt. Ltd. Vs Asil Industries Pvt. Ltd.
Delhi High Court · (2008) 148 DLT 554
High Courts15 Jan 2008Dismissed
Shyam Sunder Vs Sumit Engg. Corporation and Another
Delhi High Court · (2008) 01 DEL CK 0080
High Courts15 Jan 2008Dismissed
Rahdey Lal Vs The Chief Administration, Haryana Urban Development Authority
Delhi High Court · (2008) 101 DRJ 121
High Courts15 Jan 2008Dismissed
Jugal Kishore Sharma Vs State and Others
Delhi High Court · (2008) 01 DEL CK 0028
High Courts15 Jan 2008Dismissed
E.S.I.C. Vs Hotel Corporation of Delhi
Delhi High Court · (2008) 148 DLT 60 : (2008) 117 FLR 474 : (2008) 2 LLJ 489
High Courts14 Jan 2008
Smt. Sudershana Sehdev Vs Shivalik Builders and Another
Delhi High Court · (2008) 101 DRJ 643
High Courts14 Jan 2008Dismissed
Rishi Kumar Vs Suman
Delhi High Court · (2008) 1 DMC 355 : (2008) 2 ILR Delhi 279
Hindu Marriage Act, 1955 — Section 24
High Courts14 Jan 2008Dismissed
K.N. Shukla (Dr.) Vs B.L.A. Chit Fund Ltd. and Others
Delhi High Court · (2008) 2 BC 549 : (2008) 148 DLT 103
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, Order 9 Rule 13
High Courts14 Jan 2008
Naib Subedar Brijesh Kumar Sharma Vs Union of India (UOI), Chief of the Army Staff, Adjutant General''s Branch and Record Officer
Delhi High Court · (2008) 01 DEL CK 0225
Army Act, 1950 — Section 39, 45
High Courts14 Jan 2008Disposed Off
Yogesh Chawla Vs Hawkins Cookers Ltd.
Delhi High Court · (2008) 36 PTC 472
High Courts14 Jan 2008Dismissed
Indian Shaving Products Ltd. Vs Shriram Enterprises
Delhi High Court · (2008) 01 DEL CK 0199
High Courts14 Jan 2008
Systems and Stamping and Another Vs Employees'' Provident Fund Appellate Tribunal and Others
Delhi High Court · (2008) 2 LLJ 939
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B, 7Q
High Courts14 Jan 2008Dismissed
Shri S.N. Sapara Vs Shri P.K. Jana and Others
Delhi High Court · (2008) 148 DLT 428
High Courts14 Jan 2008Allowed
Sham Lal and Another Vs The State
Delhi High Court · (2008) 01 DEL CK 0141
High Courts14 Jan 2008
Sanjay Gupta Vs Cottage Industries Exposition Ltd.
Delhi High Court · (2008) 102 DRJ 234 : (2008) 2 ILR Delhi 282