High Courts21 Jan 2008
Sonu Lal Vs The Management, National Foundation of India Engineers
Delhi High Court · (2008) 01 DEL CK 0005
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 132 of 138
High Courts18 Jan 2008Dismissed
The New India Assurance Co. Ltd. Vs Roopa Arora and Others
Delhi High Court · (2008) 01 DEL CK 0237
Civil Procedure Code, 1908 (CPC) — Section 105, 105(1)Motor Vehicles Act, 1988 — Section 149, 149(2), 168, 170, 173
High Courts18 Jan 2008Dismissed
Dharamvir Singh Vs The State (NCT of Delhi)
Delhi High Court · (2008) 2 ILR Delhi 469
Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A, 337Criminal Procedure Code, 1973 (CrPC) — Section 313, 397, 398, 399, 400
High Courts18 Jan 2008
Chet Ram Gupta through Lrs. Vs Motian Devi Lamba and Others
Delhi High Court · (2008) 01 DEL CK 0193
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Jan 2008
Shri Parkash Chander Bhalla Vs Shri Sudesh Chander Bhalla and Others
Delhi High Court · (2008) 147 DLT 149 : (2008) 101 DRJ 233
High Courts18 Jan 2008Allowed
Indian National Football Club and Others Vs Delhi Soccer Association and Another
Delhi High Court · (2008) 151 DLT 588
High Courts18 Jan 2008
Delhi Development Authority Vs The Labour Commissioner and Others
Delhi High Court · (2008) 01 DEL CK 0150
High Courts18 Jan 2008
Constable Om Prakash Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2008) 01 DEL CK 0149
High Courts18 Jan 2008Dismissed
Ravi Kant and Another Vs State
Delhi High Court · (2008) 01 DEL CK 0142
High Courts18 Jan 2008Dismissed
S. Swaran Singh Vs Central Bureau of Investigation
Delhi High Court · (2008) 01 DEL CK 0121
High Courts18 Jan 2008Dismissed
Kulwant Singh Vs Narcotics Control Bureau
Delhi High Court · (2008) 01 DEL CK 0120
High Courts18 Jan 2008
Smt. Kavita Khandelwal Vs The Commissioner of Income Tax
Delhi High Court · (2008) 173 TAXMAN 64
High Courts18 Jan 2008Dismissed
National Insurance Co. Ltd. Vs Ram Rati and Others
Delhi High Court · (2008) ACJ 2758
High Courts18 Jan 2008Dismissed
Kanshi Ram (Deceased) through his LR''s. Vs Delhi Development Authority
Delhi High Court · (2008) 147 DLT 472
High Courts18 Jan 2008Dismissed
Monika Thakur and Others Vs Gagan Kamboj and Others
Delhi High Court · (2008) 01 DEL CK 0085
High Courts18 Jan 2008Dismissed
Smt. H.K. Bhatia (Retd.) Vs Union of India (UOI)
Delhi High Court · (2008) 01 DEL CK 0083
High Courts18 Jan 2008
Oriental Insurance Co. Ltd. Vs Mrs. Sunita Sahni
Delhi High Court · (2008) 01 DEL CK 0074
High Courts18 Jan 2008Allowed
Union of India (UOI) and Another Vs Siddharth Nagpal
Delhi High Court · (2008) 148 DLT 128
High Courts18 Jan 2008
Desh Deepak Sharma and Others Vs State of Delhi and Others
Delhi High Court · (2008) 147 DLT 293