High Courts18 Jan 2008Dismissed
Upendra Dutt Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0055
COURT ARCHIVE
Delhi High Court judgments, 2008
2,760 judgments · page 133 of 138
High Courts18 Jan 2008Dismissed
Punj Lloyd Ltd. Vs Valentine Maritime (Mauritius) Ltd.
Delhi High Court · (2008) 101 DRJ 180
High Courts18 Jan 2008
Hargreaves Investments Ltd. Vs The Appellate Authority for Industrial and Financial Reconstruction and Others
Delhi High Court · (2008) 147 DLT 175 : (2008) 2 ILR Delhi 176
High Courts18 Jan 2008Dismissed
Arinits Sales Pvt. Ltd. Vs Rockwell Plastic Pvt. Ltd. and Others
Delhi High Court · (2008) 3 BC 595 : (2008) 149 DLT 123 : (2008) 101 DRJ 173 : (2008) 2 ILR Delhi 325
High Courts18 Jan 2008Dismissed
SMS Infrastructure Limited Vs New Delhi Municipal Council
Delhi High Court · (2008) 148 DLT 232
High Courts17 Jan 2008Dismissed
Miss Nisha Kashyap Vs Desh Bandhu College and Others
Delhi High Court · (2008) 01 DEL CK 0195
High Courts17 Jan 2008Allowed
Kuldeep Singh @ Bitta Vs State
Delhi High Court · (2008) 01 DEL CK 0155
High Courts17 Jan 2008Allowed
Krishan Kumar Sodhi Vs The Food Corporation of India and Another
Delhi High Court · (2008) 01 DEL CK 0151
High Courts17 Jan 2008Allowed
Startech Enggcon Pvt. Ltd. Vs Bundelkhand University
Delhi High Court · (2008) 147 DLT 276 : (2008) 8 ILR Delhi 30
High Courts17 Jan 2008Allowed
Rajesh and Others Vs State and Another
Delhi High Court · (2008) 1 DMC 442
High Courts17 Jan 2008
Paragon Constructions (India) Pvt. Ltd. Vs Union of India (UOI) and Another
Delhi High Court · (2008) 1 ARBLR 358 : (2008) 101 DRJ 193
High Courts17 Jan 2008Allowed
Rita Singh Vs Central Bureau of Investigation
Delhi High Court · (2008) 01 DEL CK 0053
High Courts17 Jan 2008Dismissed
Puran Singh Vs Union of India (UOI) and Others
Delhi High Court · (2008) 01 DEL CK 0048
High Courts17 Jan 2008Dismissed
D.T.C. and Another Vs Shri Surinder Arora and Another
Delhi High Court · (2008) 148 DLT 456 : (2008) 2 ILR Delhi 320
High Courts16 Jan 2008Dismissed
New India Assurance Co. Ltd. Vs Hari Om Sharma and Others
Delhi High Court · (2008) ACJ 2023
Motor Vehicles Act, 1988 — Section 149(2), 170
High Courts16 Jan 2008Disposed Off
Hi-Tech System Vs Robinson
Delhi High Court · (2008) 2 ILR Delhi 308
Arbitration Act, 1940 — Section 20, 37, 37(3), 8Companies Act, 1956 — Section 291
High Courts16 Jan 2008
Commissioner of Income Tax Vs Mica Wood (P) Ltd.
Delhi High Court · (2008) 170 TAXMAN 256
Income Tax Act, 1961 — Section 260A, 271
High Courts16 Jan 2008Dismissed
Shri Lalji Vs The New India Assurance Co. Ltd.
Delhi High Court · (2008) 01 DEL CK 0096
High Courts16 Jan 2008
Sh. Hari Shankar and Another Vs Sh. Ganga Ram and Others
Delhi High Court · (2008) 01 DEL CK 0077
High Courts16 Jan 2008
Ms. Zareena Bano Vs Shri Sukhpal Singh @ Sukhpal and Another
Delhi High Court · (2008) ACJ 2503 : (2008) 148 DLT 468